COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 84 of 1,397

Tribunals and Commissions14 Jul 2023Dismissed

Authorized Officer And Commissioner, Nagar Parishad Kishangarh & 2 Ors Vs Asha Devi & Anr

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0047

Consumer Protection Act, 1986 — Section 2(d), 2(e), 2(o), 21, 21(b), 21B

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Tribunals and Commissions14 Jul 2023Dismissed

Vijay Garg Vs Oriental Insurance Company Limited

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0046

Consumer Protection Act, 1986 — Section 21(b)Motor Vehicles Act, 1988 — Section 15, 15(1)

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Tribunals and Commissions14 Jul 2023Dismissed

Ajay Kumar Paul & Anr Vs Subrat Chatterjee

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0045

Consumer Protection Act, 1986 — Section 21(b)Arbitration & Conciliation Act,1996 — Section 9

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Tribunals and Commissions14 Jul 2023Disposed Of

Ramnaresh Kushwaha Vs Branch Manager, Life Insurance Corporation Of India & Anr

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0044

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions14 Jul 2023Disposed Of

Mahadeo Singhi Netra Chikitsalaya & 2 Ors Vs Rameshwar Lal & Anr

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0043

Consumer Protection Act, 1986 — Section 21(b), 21(1)(b)Indian Medical Council Act, 1956 — Section 27

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Tribunals and Commissions14 Jul 2023Dismissed

New India Assurance Co. Ltd Vs Rajesh Kumar

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0042

Consumer Protection Act, 1986 — Section 21

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Tribunals and Commissions14 Jul 2023Disposed Of

Maruti Suzuki India Limited Vs Ronald D'silva & Anr

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0041

Consumer Protection Act, 1986 — Section 13(1)(c), 21, 21(b)

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Tribunals and Commissions13 Jul 2023Allowed

Jatin Jivrajani Vs ING Vysya Bank(Now Kotak Mahindra Bank)

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0067

Code of Civil Procedure, 1908 — Order 8 Rule 9Limitation Act, 1963 — Section 21

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Tribunals and Commissions13 Jul 2023Partly Allowed

Mohan Lal Kochar & Anr Vs M/s Sterling Holiday Resort India Limited

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0055

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Tribunals and Commissions13 Jul 2023Disposed Of

Omaxe India Trade Centre Limited Vs Dr Sandeep Gupta & Anr

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0054

Consumer Protection Act, 2019 — Section 47

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Tribunals and Commissions13 Jul 2023Disposed Of

Omprakash Virwani Vs M/s Ideal Real Estates Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0051

Consumer Protection Act, 1986 — Section 13(4)

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Tribunals and Commissions11 Jul 2023Dismissed

M/s Major Ice & Cold Storage Vs Kushal Pratap Singh

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0066

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Tribunals and Commissions11 Jul 2023Partly Allowed

Sumanlata Kujur & 8 Ors Vs Pratham Buildcon Private Limited & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0065

Consumer Protection Act, 1986 — Section 12(1)(c)

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Tribunals and Commissions11 Jul 2023Partly Allowed

Birendra Chaudhary Vs Jaiprakash Associates Ltd. & 7 Ors

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0064

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Tribunals and Commissions11 Jul 2023Partly Allowed

Rahul Gupta Vs Ireo Grace Private Limited

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0063

Contract Act, 1872 — Section 74

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Tribunals and Commissions11 Jul 2023Partly Allowed

Surbhi Agrawal & 9 Ors Vs M/s Logix Infrastructure Private Limited & Anr

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0053

Consumer Protection Act, 1986 — Section 12(1)(c), 21

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Tribunals and Commissions11 Jul 2023Dismissed

M/s Horizon Breweries Pvt. Ltd Vs SBI General Insurance Company Limited & Anr

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0050

Consumer Protection Act, 2019 — Section 51

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Tribunals and Commissions11 Jul 2023Dismissed

Mallcom (India) Limited Vs Tata AIG General Insurance Co. Ltd. & 3 Ors

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0036

Consumer Protection Act, 1986 — Section 19, 19A

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Tribunals and Commissions10 Jul 2023Dismissed

Paresh Das (Deceased) Thr. Lrs Vs Dr. U.K. Singh

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0024

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Tribunals and Commissions07 Jul 2023Dismissed

New Okhla Industrial Development Authority, (Noida) Vs Rajendra Prasad Sharma & Anr

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0062

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