Tribunals and Commissions27 Jul 2023Partly Allowed
V.Kuriyachan(Since Deceased) Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 82 of 1,397
Tribunals and Commissions27 Jul 2023Partly Allowed
Meena Shyam Bhavsar Vs M/s Ankush Enterprises & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 19Contract Act, 1872 — Section 56
Tribunals and Commissions27 Jul 2023Dismissed
S. Sreenivasan & Anr Vs Deepti Arvind Kumar Singh
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 21(1)(b)Karnataka Stamp Act, 1957 — Section 30
Tribunals and Commissions27 Jul 2023Dismissed
Kamat Yatrinivas Private Limited Vs Varsha Sharma
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0090
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act 2019 — Section 35, 58(1)(b), 65
Tribunals and Commissions26 Jul 2023Dismissed
HDFC Bank Ltd. & 3 Ors Vs Ravi Kumar
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0096
Tribunals and Commissions26 Jul 2023Dismissed
R.K.B.K Now Smart Wheels Pvt. Ltd. & Others Vs Smt. Anjali Srivastava, W/O Dr. Sandeep Srivastava Baliga
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0095
Tribunals and Commissions25 Jul 2023Disposed Of
Sherwood Officers Society,Sherwood Estate , Opposite Gate CP 3 Vs Joginder Kaur Talwar & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 14, 17(1)(a)Consumer Protection Act, 2019 — Section 39, 51(1)
Tribunals and Commissions25 Jul 2023Dismissed
Indian Railway & 2 Ors Vs Uma Agarwal
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0098
Consumer Protection Act, 1986 — Section 11, 21(b)Railways Act, 1989 — Section 93, 97, 100
Tribunals and Commissions25 Jul 2023Allowed
HDFC Ergo General Insurance Company Ltd Vs Rajiv Kumar Agarwal & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 21(b)Motor Vehicle Act, 1988 — Section 39, 41, 192Central Motor Vehicle Rules 1989 — Rule 42, 47
Tribunals and Commissions25 Jul 2023Disposed Of
Central Bank Of India & Anr Vs Vishal Gupta & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 12Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions21 Jul 2023Dismissed
S. Kesavan & Anr Vs Dr. B.K.C. Mohan Prasad & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0102
Consumer Protection Act, 1986 — Section 19, 24A
Tribunals and Commissions21 Jul 2023Allowed
Tamilnad Mercantile Bank Ltd Vs M/s Mohini Traders & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0081
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest (Sarfaesi) Act, 2002 — Section 34
Tribunals and Commissions21 Jul 2023Disposed Of
Pushpa Verma & Anr Vs M/s Pioneer Urban Land & Infrastructure Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0078
Tribunals and Commissions21 Jul 2023Dismissed
Medical Superintendent Safdarjung Hospital & Anr Vs Sudhir Kumar Verma
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0077
Tribunals and Commissions21 Jul 2023Dismissed
Hyundai Motor India Pvt. Ltd Vs Harpal Singh & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0076
Tribunals and Commissions20 Jul 2023Dismissed
M/s Kids Clinic India Ltd Vs Priyanka Rani & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0084
Consumer Protection Regulations 2005 — Regulation 10
Tribunals and Commissions20 Jul 2023Allowed
SBI Cards And Payment Services Ltd Vs Anuj Kumar
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0083
Limitation Act, 1963 — Section 12(2)Consumer Protection Regulation, 2005 — Regulation 21
Tribunals and Commissions20 Jul 2023Allowed
M/s S M V Agencies Pvt Ltd Vs Mrs Harpreet Kaur
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0082
Tribunals and Commissions20 Jul 2023Disposed Of
Siddharth Aggarwal Vs M/s Parsvnath Landmark Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 14, 21(a)(i)
Tribunals and Commissions20 Jul 2023Dismissed
S.M. Eint (Brick) Udyog Vs Ramkesh
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0071
Consumer Protection Act, 2019 — Section 58(1)(b), 69