Tribunals and Commissions04 Aug 2023Allowed
Ram Naresh Singh & 3 Ors Vs Executive Engineer, U.P. State Electricity Board
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 80 of 1,397
Tribunals and Commissions04 Aug 2023Dismissed
Kaushalendra Pratap Singh Vs Ayodhya Prasad Mishra & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0026
Tribunals and Commissions04 Aug 2023Dismissed
Rasandik Electric Vehicles Pvt. Ltd. Vs Ayodhya Prasad Mishra & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0025
Tribunals and Commissions03 Aug 2023Dismissed
Tejas Gopalji Somani Vs Tata Motors Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 13
Tribunals and Commissions03 Aug 2023Dismissed
Rajasthan Housing Board & Anr Vs Ramesh Chand Chaturvedi
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 2(d)
Tribunals and Commissions03 Aug 2023Allowed
Mahindra Holidays & Resorts India Ltd Vs Praveen Lata
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions03 Aug 2023Dismissed
Aegon Life Insurance Co. Ltd. Vs Veena Mahajan & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0018
Tribunals and Commissions03 Aug 2023Partly Allowed
Corporation Bank Employees Welfare Association (R) & 2 Ors Vs V.K. Murthy
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions03 Aug 2023Disposed Of
Urban Improvement Trust & Anr Vs Magha Ram
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions03 Aug 2023Disposed Of
Bharti Axa Life Insurance Ltd Vs Amrik Kaur & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions03 Aug 2023Dismissed
Dinesh Vs Birla Sun Life Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 19, 21, 21(b)
Tribunals and Commissions03 Aug 2023Dismissed
Life Insurance Corporation Of India Vs Dr. V.C. Jaganathan
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions02 Aug 2023Disposed Of
Oriental Insurance Company Limited Vs Rohtas Singh
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0121
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions02 Aug 2023Disposed Of
Jayanti Devi & 3 Ors Vs Rameshwar Nath Mishra
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Aug 2023Partly Allowed
Kamlesh Gulshan & Anr Vs Parsvnath Developers Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions02 Aug 2023Disposed Of
Gosala Vijayalaxmi Vs Dr. K. Rup Kumar M.S. & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Aug 2023Dismissed
Ghaziabad Development Authority Vs Redhey Shyam Sharma
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions02 Aug 2023Dismissed
ICICI Bank Ltd Vs Santosh Sardana & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 2(1)(C)(i), 2(1)(C)(ii), 2(1)(c)(iii), 2(1)(E ), 2(1)(G ), 2(g), 21(b)Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions02 Aug 2023Dismissed
Dr. Kakali Saha (Ray) Vs Shefali Das & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Aug 2023Disposed Of
Ajmer Development Authority & Anr Vs Shiv Charan Singh Chauhan
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 21