COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 85 of 1,397

Tribunals and Commissions07 Jul 2023Disposed Of

M/s Hotel Leelavenure Ltd, Mumbai Vs New India Assurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0017

Consumer Protection Act, 1986 Section 2(d)(i), 21(a)(i)Insurance Act, 1938 — Section 64UM(3)

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Tribunals and Commissions07 Jul 2023Disposed Of

Manisha Kaushal & 39 Ors Vs S.V.P. Builders (India) Ltd

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0016

Consumer Protection Act, 1986 — Section 12(1)(c), 21

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Tribunals and Commissions07 Jul 2023Disposed Of

Tamil Nadu Agricultural University Vs M/s Elseetee Agro Machines India Pvt. Ltd.

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0015

Consumer Protection Act, 1986 — Section 2(1)(c), 2(1)(g), 21(a)(i)Arbitration and Conciliation Act, 1996 — Section 8

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Tribunals and Commissions07 Jul 2023Disposed Of

Sunil Gupta Vs M/s Assotech Moonshine Urban Developers Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0014

Consumer Protection Act, 1986 — Section 12

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Tribunals and Commissions07 Jul 2023Disposed Of

Puri Oil Mills Ltd Vs Royal Sundaram Alliance Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0013

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions07 Jul 2023Disposed Of

M/s Gagan Gasto Care Vs Punjab State Power Corporation Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0012

Consumer Protection Act, 2019 — Section 58(1)(b)

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Tribunals and Commissions07 Jul 2023

Prabir Kumar Chatterjee Vs M/s Mira Construction & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0011

Consumer Protection Act, 1986 — Section 21(1)(b)Limitation Act, 1963 — Section 5

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Tribunals and Commissions07 Jul 2023Dismissed

Sunita Bali & Anr Vs Branch Manager, HDFC Bank

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0010

Consumer Protection Act 1986 — Section 21, 21(b)

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Tribunals and Commissions07 Jul 2023Dismissed

HDFC Bank Limited Vs Sujatha

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0009

Consumer Protection Act, 1986 — Section 12, 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)

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Tribunals and Commissions07 Jul 2023Disposed Of

National Insurance Company Ltd Vs Girish & 3 Ors

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0008

Consumer Protection Act, 2019 — Section 58(b)Motor Vehicles Act, 1988 — Section 2(21), 2(47)

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Tribunals and Commissions06 Jul 2023Dismissed

Managing Director Reward Real Estate Company Vs Vijay Vasudev Meghrajani

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0039

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Tribunals and Commissions06 Jul 2023Dismissed

M/s Ridge View Developers Pvt. Ltd Vs Rakesh Garg

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0035

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Tribunals and Commissions06 Jul 2023Disposed Of

Raj Kumar Mittal & 2 Ors. Vs M/s. Raheja Developers Limited

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0023

Consumer Protection Act, 1986 — Section 2(r)

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Tribunals and Commissions06 Jul 2023Disposed Of

Jaipur Development Authority Vs Sitaram Sharma (Deceased) Through Lrs

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0021

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Tribunals and Commissions06 Jul 2023Disposed Of

Suresh Prasad Gupta Vs M.D Tata Motors & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0020

Consumer Protection Act, 1986 — Section 13

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Tribunals and Commissions06 Jul 2023Disposed Of

New India Assurance Co. Ltd Vs Akshay Deep Singh

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0019

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Tribunals and Commissions06 Jul 2023Dismissed

Royal Sundaram General Insurance Company Limited (Formerly Known As Royal Sundaram Alliance Insurance Company Limited) Vs Latha

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0018

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Tribunals and Commissions05 Jul 2023Allowed

Reatox Builders & Developers Pvt. Ltd. & Anr Vs Jaitesh & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0061

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Tribunals and Commissions05 Jul 2023Allowed

Mr Ashis Das & Ors Vs Sri Dipak Kumar Sen & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0038

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Tribunals and Commissions05 Jul 2023Allowed

Debjit Dey Vs M/s Hindustan Corporation And Ors

National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0037

Limitation Act, 1963 — Section 22

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