Tribunals and Commissions26 Jun 2023Partly Allowed
Ashish Vohra Vs M/s Raheja Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0096
Consumer Protection Act, 1986 — Section 14(1)(d)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 87 of 1,397
Tribunals and Commissions26 Jun 2023Disposed Of
Madhugita Madhukar Sukhatme Vs M/s Yogesh & Yogesh Joshi & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0095
Tribunals and Commissions26 Jun 2023Partly Allowed
Harpal Singh Vs DLF Estate (Delhi) Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 14(hb)
Tribunals and Commissions26 Jun 2023Dismissed
Rajeev Nohwar & Anr Vs Messrs Venkateswara Associates
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0093
Tribunals and Commissions26 Jun 2023Partly Allowed
Jagruk Nagrik & Anr Vs Shreeniwas Cotton Mills Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 12(1)(b)
Tribunals and Commissions26 Jun 2023Dismissed
Mercedes Benz India Pvt. Ltd Vs Universal Consortium Of Engineers Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 13(1)(c)
Tribunals and Commissions26 Jun 2023Disposed Of
Mercedes Benz India Pvt. Ltd Vs Nam Secutities Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0090
Tribunals and Commissions23 Jun 2023Partly Allowed
B.K. Basavaraj Vs M/s Godrej Buildwell Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0097
Tribunals and Commissions23 Jun 2023Disposed Of
Dr. Renuka Pathak Vs Renuka & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 14(1)(d), 19
Tribunals and Commissions23 Jun 2023Disposed Of
Dr. Dhananjay Wagh Vs Renuka Jaybhaye & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 14(1)(d), 19
Tribunals and Commissions23 Jun 2023Disposed Of
Ravi Vs Dr. Ram Singh Surgical Hospital & Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0056
Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions23 Jun 2023Dismissed
Punjab National Bank Vs Manoj Gattani
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 2(1)(d), 21, 21(b)
Tribunals and Commissions23 Jun 2023Dismissed
Surendra M. Khandhar Vs Praful Suryakantrao Becchewar & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 12, 21, 21(b)
Tribunals and Commissions23 Jun 2023Allowed
Kriti Sharma Vs Haryana Urban Devevelopment Authority & Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Jun 2023Dismissed
Praveen Chander Tandon & Anr Vs HUDA
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(5)
Tribunals and Commissions22 Jun 2023Disposed Of
Murugesen Vs Bank Of Baroda & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 2(d), 2(d)(i), 21(a)(i), 24A
Tribunals and Commissions22 Jun 2023Disposed Of
Geetika Mallan & Anr Vs Jaiprakash Associates Limited
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21, 24AUttar Pradesh Apartment (Promotion of construction, Ownership & Maintenance) Act,-2010 — Section 4(4b)
Tribunals and Commissions22 Jun 2023Disposed Of
Dynametic Overseas Private Limited Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 2(d)Marine Insurance Act, 1963 — Section 55(2)(c)
Tribunals and Commissions22 Jun 2023Dismissed
Rajasthan Housing Board Vs Devendra Kumar
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions21 Jun 2023Disposed Of
M/s Motia Developers Pvt. Ltd Vs Saranjeet Kaur
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0089
Consumer Protection Act, 1986 — Section 19