Tribunals and Commissions14 Jun 2023Dismissed
Elite Medical Services On Securce Aviation Pvt. Ltd Vs Hari Mohan Sharma
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0070
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 89 of 1,397
Tribunals and Commissions14 Jun 2023Dismissed
Lalit Kumar & Ors Vs M/s E Homes Infrastructure Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0036
Code of Civil Procedure, 1908 — Order 1 Rule 8Consumer Protection Act, 1986 — Section 12(1)(c)Consumer Protection Act, 2019 — Section 35(1)(c), 58(1)(a)(i), 38(11), 58(1)(a)(ii)
Tribunals and Commissions14 Jun 2023Dismissed
Dr. Shailender Dhawan Vs Digvijay Advocate & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0035
Indian Medical Council Act, 1956 — Section 15Indian Medicine Central Council Act, 1970 — Section 17
Tribunals and Commissions13 Jun 2023Partly Allowed
Palanadu Cold Storage Vs National Insurance Company Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions13 Jun 2023Disposed Of
M/s South Bengal Agro Products Vs United India Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 2(1)(d), 21
Tribunals and Commissions13 Jun 2023Disposed Of
M/s Modern Insecticides Ltd. Vs M/s National Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0037
Tribunals and Commissions13 Jun 2023Disposed Of
CDR Rajesh Rajgopalan & 5 Ors Vs M/s Vatika Ltd
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 2(c), 2(d), 2(1)(d), 3, 12(1)(c), 21, 22
Tribunals and Commissions12 Jun 2023Dismissed
Greater Mohali Area Development Authority Vs Gamdur Singh Brar
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0098
Tribunals and Commissions12 Jun 2023Disposed Of
Anil Milkhiram Goyel & Anr Vs Hongkong And Shanghai Banking Corporation Limited
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0088
Tribunals and Commissions12 Jun 2023Disposed Of
Manpreet Kaur Kang & Anr Vs Jaiprakash Associates Ltd
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0087
Maharashtra Ownership of Flats Act 1963 — Section 7
Tribunals and Commissions12 Jun 2023Disposed Of
Raman Suri Vs Vatika Ltd
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 2(1)(d), 2(e), 21Consumer Protection Act, 2019 — Section 2(7)
Tribunals and Commissions12 Jun 2023Disposed Of
Nalini Matta & Anr Vs Experion Developers Private Limited
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 2(r)
Tribunals and Commissions12 Jun 2023Disposed Of
Kulvinder Singh Bagga Vs National Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0073
Tribunals and Commissions12 Jun 2023Dismissed
Dr. A.K. Agarwal Vs Merrut Development Authority & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0072
Consumer Protection Act 1986 — Section 17, 17(a)
Tribunals and Commissions12 Jun 2023Dismissed
Nemeezia Amin Vs Dr. Anuradha Kapur
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions12 Jun 2023Dismissed
Ajit Jha Vs M/s Emaar Mgf Land Limited & 6 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0049
Companies Act, 1956 — Section 391, 392, 393, 394Contract Act, 1872 — Section 73, 74Real Estate (Regulation and Development) Act 2016 — Section 2(za)
Tribunals and Commissions12 Jun 2023Partly Allowed
Raveen Kewal & Anr Vs Divya Shree Infrastructure Projects Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0048
Contract Act, 1872 — Section 74
Tribunals and Commissions12 Jun 2023Dismissed
Savio Freitas Vs CEO, Lilavati Hospital And Research Centre & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions12 Jun 2023Partly Allowed
Jatin Jain Vs Adani M2K Projects Llp & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0045
Contract Act, 1872 — Section 74
Tribunals and Commissions12 Jun 2023Partly Allowed
Sreedevi Cold Storage Vs United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0043