Tribunals and Commissions12 Jun 2023Partly Allowed
Sheel Dev Yadav Vs M/s BPTP Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0042
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 90 of 1,397
Tribunals and Commissions12 Jun 2023Dismissed
Umiya Habitat Co Operative Housing Society Limited Vs M/s Umiya Builders And Developers
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0041
Tribunals and Commissions12 Jun 2023Dismissed
Vivek Gupta Vs Wave Megacity Centre Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0040
Tribunals and Commissions12 Jun 2023Partly Allowed
Sunita Kiritkumar Patel Vs M/s Sun Vision Emerald & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0029
Contract Act, 1872 — Section 73
Tribunals and Commissions12 Jun 2023Dismissed
Pushpa Verma & 2 Ors Vs Bhardwaj Nursing And Maternity Home Private Limited & 9 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0028
Tribunals and Commissions12 Jun 2023Partly Allowed
Ambily Menon & Anr Vs M/s BPTP Ltd & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0027
Tribunals and Commissions12 Jun 2023Partly Allowed
Anupma Rastogi & Anr Vs M/s BPTP Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0026
Contract Act, 1872 — Section 74
Tribunals and Commissions12 Jun 2023Partly Allowed
Prashant Narayan & Anr Vs BPTP Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0025
Tribunals and Commissions09 Jun 2023Dismissed
Dr. Shabir Husain Vs Centre For Sight, Delhi & 6 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions09 Jun 2023Dismissed
Dr. Vikas Kumar Vs Pardeep Kumar & 5 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0031
Transplantation of Human Organs and Tissues Act, 1994 — Section 9
Tribunals and Commissions09 Jun 2023Dismissed
Consumer Education & Research Society Vs Dr Rajesh Gandhi
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0030
Tribunals and Commissions09 Jun 2023Dismissed
Army Welfare Housing Organisation Vs Chief Administrator, Huda & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 2(1)(d), 3Land Acquisition (Amendment) Act, 1984 — Section 17, 18Limitation Act, 1963 — Section 12
Tribunals and Commissions09 Jun 2023Dismissed
Aakup Khan Vs Reliance General Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Jun 2023Dismissed
M/s Bhagat Ford Vs Gurdarshan Singh Dhillon
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Jun 2023Allowed
Vishwanath Gangadhar Patankar Vs Avadhoot Gas Agency & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Jun 2023Dismissed
Honey Chopra Vs M/s Him Motors Private Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 25, 27
Tribunals and Commissions08 Jun 2023Dismissed
Chaturbhuj Goyal Vs Shalby Hospital & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions07 Jun 2023Dismissed
Ajith Thomas Abraham Vs Cherukat Vijayakumar & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0034
Insolvency and Bankruptcy Code, 2016 — Section 14, 14(1)(a)Negotiable Instruments Act 1881 — Section 138, 141
Tribunals and Commissions07 Jun 2023Allowed
M/s Space Designers, Engineers & Builders & 2 Ors Vs M.R. Sukumara Pillai & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0023
Tribunals and Commissions06 Jun 2023Dismissed
Smt Dimpy Khanna & 2 Ors Vs Dr A. S. Soin & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 21