Tribunals and Commissions06 Jun 2023Dismissed
Metro Hospital & Heart Institute Vs Dr Om Prakash Agarwal & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0016
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 91 of 1,397
Tribunals and Commissions06 Jun 2023Dismissed
Philips Thomas & Ors Vs Deen Hospital & Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0015
Tribunals and Commissions06 Jun 2023Disposed Of
Tilak Grah Nirman Sahakari Sanstha Through President Mohd Sharif Khan Vs Syed Ali
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0014
Tribunals and Commissions05 Jun 2023Dismissed
Department Of Post & 3 Ors Vs Colonel Narendra Nath Suri (Retd.)
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0006
Tribunals and Commissions05 Jun 2023Disposed Of
M/s Parenteral Drugs (India) Limited Vs M/s United India Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0005
Tribunals and Commissions05 Jun 2023Dismissed
New India Assurance Co. Ltd Vs M/s Interweave Fashions (P) Ltd
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0004
Tribunals and Commissions05 Jun 2023Dismissed
M/s Interweave Fashions (P) Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0003
Tribunals and Commissions05 Jun 2023Disposed Of
Manager, Sumitra D. S. Motors @ Sumitra D. S. Motors Pvt. Ltd Vs Rajiv Gupta @ Rajiv Kumar Gupta & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 2(d)(1), 2(i)(d), 13(c ), 13(4), 13(i), 14, 21, 21(b)
Tribunals and Commissions05 Jun 2023Disposed Of
Maruti Suzuki India Limited Vs Rajiv Gupta & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 2(d)(1), 2(i)(d), 13(c ), 13(4), 13(i), 14, 21, 21(b)
Tribunals and Commissions02 Jun 2023Dismissed
Sohan Singh Kathaith Vs Rehabilitation Director, (Tehri Dam) & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions02 Jun 2023Dismissed
Dr Trupti Sharma Vs Bhavik Mahajan, Alias Raghav Mahajan Through Father Sh. Rahul Mahajan
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions02 Jun 2023Dismissed
Satish Chandra Verma Vs Dr. Rikin S Shah & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions02 Jun 2023Dismissed
Chander Kishore Khandelwal Vs Magic Auto & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions02 Jun 2023Dismissed
Tapan Das Gupta Vs Kanchan Majumder & 6 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0007
Tribunals and Commissions01 Jun 2023Partly Allowed
Public Health Foundation Of India Vs Bank Of Baroda & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0011
Contract Act, 1872 — Section 17Income Tax Act, 1961 — Section 80G(5)(vi), 197
Tribunals and Commissions31 May 2023Partly Allowed
Anil Kumar Appan & 2 Ors Vs M/s A R Landcraft LLP & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0127
Real Estate Regulation and Development Act, 2016 — Section 13(1), 13(2)Transfer of Property Act, 1882 — Section 54Contract Act, 1872 — Section 24
Tribunals and Commissions31 May 2023Partly Allowed
Manish Maheshwari Vs Jaiprakash Jasmine Buildmart Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0126
Tribunals and Commissions31 May 2023Partly Allowed
Radhika Kapur Vs Jaiprakash Associates Limited
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0125
Tribunals and Commissions31 May 2023Partly Allowed
Silviya Lewis Vs Kakade Constructions Co. Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0124
Tribunals and Commissions31 May 2023Disposed Of
Terra Flat Buyers Association Vs M/s BPTP Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0123
Consumer Protection Act, 2019 — Section 2(5)(ii), 58