Tribunals and Commissions29 May 2023Partly Allowed
Roshni Khanna & Anr Vs M/s Shipra Estate Ltd. & Jai Krishan Estate Developers Pvt. Ltd., 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0096
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 93 of 1,397
Tribunals and Commissions26 May 2023Partly Allowed
Sundar Singh Vs New India Assurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0102
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions26 May 2023Dismissed
Sunil Kumar Vs Bajaj Allianz & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0101
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 May 2023Disposed Of
Kamlesh Vs M/s BPTP Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0100
Tribunals and Commissions24 May 2023Dismissed
Geetaben Jayeshbhai Shah Vs Managing Director, Sheth Pukhraj Raichand General Hospital & 5 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0103
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 May 2023Dismissed
Sarala Kulkarni Vs REMCO (BHEL) House Building Co. Society Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0107
Tribunals and Commissions23 May 2023Dismissed
M/s V. N. Build Tech Pvt. Ltd. Through Its Manager/Executive Director Vs Narain Dass Najwani
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0106
Tribunals and Commissions23 May 2023Dismissed
Ms. Reena Mittal Vs Sir Ganga Ram Hospital & Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0089
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions23 May 2023Partly Allowed
Parikshit Dalal & Ors Vs Santosh Hospital & 11 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0088
Constitution of India, 1950 — Article 20(3)Code of Criminal Procedure, 1973 — Section 174(3), 227Indian Penal Code, 1860 — Section 34, 201, 304A, 315
Tribunals and Commissions23 May 2023Dismissed
M/s Nandini Foods Vs United India Insurance Company
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions23 May 2023Dismissed
Renu Sharma Vs U.P Avas Evam Vikas Parishad & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 May 2023Dismissed
U.P Avas Evam Vikas Parishad & 3 Ors Vs Rajeev Kumar Sharma
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions23 May 2023Partly Allowed
Subhash S Vs Dr. Pradeep GK & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0084
Tribunals and Commissions23 May 2023Dismissed
Dr. Shashibhushan Chaudhary Vs Shashi Jaiswal
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 May 2023Partly Allowed
Dr. Satish D. Bhoir Vs Mahendra D. Pagare
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions23 May 2023Partly Allowed
Indraprastha Apollo Hospitals Vs Pawan Kumar & 8 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0075
Tribunals and Commissions22 May 2023Dismissed
Kotak Mahindra Life Insurance Co. Ltd Vs Preety Agrawal
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0120
Tribunals and Commissions22 May 2023Dismissed
Union Of India, Through, Secretary, Department Of Post & 3 Ors Vs J.P Singh
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0105
Income Tax Act, 1961 — Section 88
Tribunals and Commissions19 May 2023Partly Allowed
M/s Uppal Chaddha Hi-Tech Developers Pvt. Ltd Vs S.S Mittal
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0119
Tribunals and Commissions19 May 2023Dismissed
Branch Manager, Bellad Engineering Co. Ltd. & Anr Vs S. Hanumanthappa & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0104
Consumer Protection Act, 1986 — Section 12, 21(b)Indian Penal Code, 1860 — Section 34, 406, 420, 463, 465