Tribunals and Commissions19 May 2023Partly Allowed
Neeraj Jindal Vs Jalandhar Improvement Trust & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0092
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 94 of 1,397
Tribunals and Commissions19 May 2023Dismissed
M/s Build India & Anr Vs Vasant Ishwarlal Limbachiya
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0090
Consumer Protection Act, 1986 — Section 21, 24A
Tribunals and Commissions19 May 2023Dismissed
Sheenam Raheja Vs State Bank Of India
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 May 2023Dismissed
Anubhab Construction Vs City Star Ganguly Projects LLP
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 2(1)(o)
Tribunals and Commissions19 May 2023Dismissed
Build India & Anr Vs Shobha Shrivastava & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 May 2023Dismissed
Build India & Anr Vs Nirmala Devi & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 May 2023Partly Allowed
Ajit Singh Vs M/s Evershine Builders Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0055
Maharashtra Ownership of Flats(Regulation of the Promotion, Construction, Sale, Management and Transfer) Act, 1963 — Section 3(2)(f), 3(2)(m)(ii), 4
Tribunals and Commissions18 May 2023Partly Allowed
Virender Goel & Anr Vs M/s Raheja Developers Limited
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0054
Real Estate (Regulation and Development) Act, 2016 — Section 8
Tribunals and Commissions18 May 2023Disposed Of
Sarbani Chatterjee Vs Branch Manager, Life Insurance Corporation Of India & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0053
Tribunals and Commissions18 May 2023Allowed
Malabika Roy / Ray & Anr Vs Chhabikar Chowdhury & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 12(c)
Tribunals and Commissions17 May 2023Dismissed
Lachhman Das Verma Vs NBCC MHG JV
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0118
Consumer Protection Act, 1986 — Section 24ALimitation Act, 1963 — Section 9
Tribunals and Commissions17 May 2023Partly Allowed
Manohar Infrastructure & Constructions Private Limited Vs Neelam Bhardwaj
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0117
Tribunals and Commissions17 May 2023Dismissed
Vivek Garg Vs Munni Devi & Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0083
Tribunals and Commissions17 May 2023Dismissed
Padma Jha & 4 Ors Vs Dr. Sandeep Pandey & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0082
Tribunals and Commissions17 May 2023Dismissed
Digumurthy Krishna Murthy Vs Apollo Hospitals & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions17 May 2023Dismissed
Ashish Vs Fortis Hospital
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0080
Tribunals and Commissions17 May 2023Partly Allowed
Prabir Kumar Paul Vs T. Annamalai
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0056
Tribunals and Commissions16 May 2023Dismissed
Avighana Welfare Society Vs M/s Manohar Infrastructure And Construction Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions16 May 2023Disposed Of
United India Insurance Co. Ltd. & 3 Ors Vs E. Jagabandhu
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions16 May 2023Disposed Of
Jai Prakash Kaushik & Anr Vs Umang Realtech Private Limited
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 14(1)(d)