Tribunals and Commissions11 May 2023Partly Allowed
Dinesh Kumar Lakhanpal Vs M/s Tata Housing Development Company Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0034
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 96 of 1,397
Tribunals and Commissions11 May 2023Partly Allowed
Ashok Kumar Taneja & Anr Vs Golden Peacock Residence Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0033
Tribunals and Commissions10 May 2023Partly Allowed
Mahindra & Mahindra Ltd Vs Prakash Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 13(i), 13(1)(d), 14, 21(b)Evidence Act, 1872 — Section 102, 103
Tribunals and Commissions10 May 2023Dismissed
M/s Sai Construction & Anr Vs Vaishalee Vinayak Parkhi & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 2(1)(d), 12(b), 21, 21(b)
Tribunals and Commissions10 May 2023Partly Allowed
Hitesh Tandon & Anr Vs M/S. Nexgen Infracon Private Limited (A Mahagun Group Company )
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0032
Contract Act, 1872 — Section 60
Tribunals and Commissions10 May 2023Partly Allowed
Pradeep Bhartia & 2 Ors Vs M/S. Nexgen Infracon Private Limited (A Mahagun Group Company )
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0031
Contract Act, 1872 — Section 60
Tribunals and Commissions09 May 2023Partly Allowed
Kiran Singh & Anr Vs M/s Assotech Moonshine Urban Development Private Limited
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions09 May 2023Dismissed
Neelam Tandon & Anr Vs M/s Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions09 May 2023Dismissed
Jitendra Kumar & Anr Vs M/s Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0024
Tribunals and Commissions09 May 2023Dismissed
Chhattisgarh Grih Nirman Mandal Vs Sunita Gupta
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions09 May 2023Dismissed
M/s Laxmi Industries Vs Ganeshilal Mandoli
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 May 2023Dismissed
Jaypee Greens Vs Yogesh Kumar Garg
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0070
Tribunals and Commissions04 May 2023Allowed
C S Pranab Kumar Mishra Vs M/s Nidan Diagnostic & Research Centre Infront Of Dig Office, Berhampur 760010
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions04 May 2023Partly Allowed
Naveen Rai Vs M/s Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0030
Tribunals and Commissions04 May 2023Partly Allowed
Amulya Kumar And Kajri Srivastava & 7 Ors Vs M/s AIMS Promoters Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions04 May 2023Partly Allowed
Aroma De France Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0028
Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions04 May 2023Disposed Of
Purab Premium Apartment Allottees Association Vs Greater Mohali Area Development Authority
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 2(d), 12(1)(b)Punjab Apartment and Property Regulation Act, 1995 — Section 2(i), 2(y), 14, 32, 44
Tribunals and Commissions04 May 2023Disposed Of
Savior Greenisle Consumer And Buyers Association Vs Savior Builders Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 2(1)(d), 12(1)(b)
Tribunals and Commissions04 May 2023Partly Allowed
Amresh Pednekar Vs D.K. Realty (India) Private Limited
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0013
Tribunals and Commissions04 May 2023Disposed Of
Gaurav Jain & Anr Vs Emaar MGF Land Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21