Tribunals and Commissions28 Apr 2023Disposed Of
Maya Devi Vs Santokba Durlabhji Memorial Hospital & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0110
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 98 of 1,397
Tribunals and Commissions28 Apr 2023
Mohd. Rafiq Vs Future Generali India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0109
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions28 Apr 2023
Jaladhar Sardar Vs A.S. Enterprise & Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0108
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Apr 2023
Indiabulls Housing Finance Ltd Vs Suraj Mohan
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Apr 2023Dismissed
Imran Khan Vs Magma HDI General Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0088
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions27 Apr 2023Disposed Of
TDI Infrastructure Limited Vs Manju Sharma & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions26 Apr 2023Disposed Of
Dev Arora Vs M/s Sweta Estates Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0103
Code of Civil Procedure, 1908 — Section 151Consumer Protection Act, 1986 — Section 2(d), 2(1)(d), 2(1)(d)(i), 17(1)(a)
Tribunals and Commissions26 Apr 2023Disposed Of
M/s Stellar Constellation Projects Pvt. Ltd Vs Rajesh Garg
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0102
Tribunals and Commissions26 Apr 2023Partly Allowed
Ambrish Kumar Shukla & 21 Ors Vs Ferrous Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0095
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions26 Apr 2023Allowed
Reliance Nippon Life Insurance Company Ltd. & 2 Ors Vs Manjeet Kaur
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 2(d)Insurance Act, 1938 — Section 45
Tribunals and Commissions25 Apr 2023Dismissed
New India Assurance Co. Ltd. Vs N.H.P.C. Limited
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0106
Consumer Protection Act, 1986 — Section 19, 24A(2)
Tribunals and Commissions25 Apr 2023Partly Allowed
Ramesh Radia & Anr Vs Jaiprakash Associates Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0104
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions25 Apr 2023Disposed Of
Aashna Roy Vs Yogesh Deveshwar & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0096
Tribunals and Commissions25 Apr 2023Allowed
Director, Shreem Mookambika Institute Of Medical Sciences Vs V. Balasundar Raj& Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0090
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions25 Apr 2023Disposed Of
Manohar Infrastructure & Constructions Pvt. Limited & Anr Vs Naresh Mehta & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0089
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions25 Apr 2023Partly Allowed
M/s New Mark Knitwears Vs Universal Sompo General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 2(d), 2(d)(i), 2(1)(d), 2(1)(d)(i), 2(1)(m), 2(1)(o), 3, 12Consumer Protection Act 2019 — Section 2(7)(i), 3, 100, 107Tamil Nadu Cooperative Societies Act, 1983 — Section 156
Tribunals and Commissions25 Apr 2023Disposed Of
Vivacity Mall Pvt. Ltd. (Earlier Known As Lotus Buildestate Private Ltd.) & 2 Ors Vs Amitabh Agarwal
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0083
Tribunals and Commissions24 Apr 2023Disposed Of
Dev Arora Vs Delhi Development Authority & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 12(1)(a), 21
Tribunals and Commissions24 Apr 2023Disposed Of
Praveen Kumar Mittal Vs Porsche India Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0073
Tribunals and Commissions24 Apr 2023Disposed Of
M/s Beekay Engineering Corporation Vs National Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0072
Insurance Act, 1938 — Section 64UM(4)