COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 97 of 1,397

Tribunals and Commissions03 May 2023Disposed Of

Bathinda Development Authority Bathinda Vs Shivani Gupta

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0019

Consumer Protection Act, 1986 — Section 19Punjab Regional and Town Planning & Development Act, 1995 — Section 45(3)

Read judgment

Tribunals and Commissions03 May 2023Dismissed

Sudha Kapil & Anr Vs Ramprastha Promoters & Developers Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0018

Consumer Protection Act, 2019 — Section 51(2), 58(1)(b)

Read judgment

Tribunals and Commissions03 May 2023Disposed Of

Neena Aneja & Anr Vs Jai Prakash Associates Ltd

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0015

Consumer Protection Act, 1986 — Section 2(r), 21Insolvency and Bankruptcy Code, 2016 — Section 7, 14

Read judgment

Tribunals and Commissions03 May 2023Disposed Of

General Manager, East Central Railway & 3 Ors Vs Dr. Lavleen Mishra

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0014

Railways Act 1989 — Section 100

Read judgment

Tribunals and Commissions03 May 2023Partly Allowed

M/s HCC CPPL JV Vs M/s ICICI Lombard General Insurance Company Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0011

Consumer Protection Act, 1986 — Section 2(1)(d), 12Insurance Act, 1938 — Section 64UM

Read judgment

Tribunals and Commissions03 May 2023Dismissed

Satish Kumar Vs Dr. Shailesh Kumar Sinha & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0010

Read judgment

Tribunals and Commissions03 May 2023Disposed Of

Rajeev Sahay Vs Sanjay Kumar & Anr

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0009

Read judgment

Tribunals and Commissions02 May 2023Partly Allowed

Ravi Arora & 2 Ors Vs M/s Sikka Infrastructure Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0078

Read judgment

Tribunals and Commissions02 May 2023Dismissed

Rajendra Kumar Mittal & Anr Vs M/s. Parsvnath Developers Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0020

Consumer Protection Act, 1986 — Section 24A(1), 24A(2)Consumer Protection Act, 2019 — Section 51(1)

Read judgment

Tribunals and Commissions02 May 2023Disposed Of

Hakim Singh Chauhan & 11 Ors Vs JKG Construction Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0008

Consumer Protection Act, 1986 — Section 2 (r), 12, 12(1)(c), 13(6), 21

Read judgment

Tribunals and Commissions02 May 2023Partly Allowed

Flora Welfare Association Vs Shree Vardhman Infrahome Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0007

Consumer Protection Act, 1986 — Section 12(1)(b)

Read judgment

Tribunals and Commissions01 May 2023Disposed Of

Chandravadan Vithaldas Ganatra & Anr Vs Jaiprakash Associates Ltd

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0006

Read judgment

Tribunals and Commissions01 May 2023Partly Allowed

Sudhanshu Shekhar Priyadarshi & Anr Vs Emaar Mgf Land Limited & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0005

Read judgment

Tribunals and Commissions01 May 2023Partly Allowed

M/S. Flowtex Products Vs M/s United India Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0004

Consumer Protection Act, 1986 — Section 21Insurance Act, 1938 — Section 64UM(2)

Read judgment

Tribunals and Commissions01 May 2023Disposed Of

Dr. Satpal Kaur Nalwa & Anr Vs M/s Emaar Mgf Land Limited & Anr

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0003

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(o), 2(r), 3, 21Arbitration and Conciliation Act, 1996 — Section 8

Read judgment

Tribunals and Commissions01 May 2023Disposed Of

M/s Buildmore India Ltd Vs Pradeep Kumar Gupta

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0002

Consumer Protection Act, 1986 — Section 27

Read judgment

Tribunals and Commissions01 May 2023Dismissed

Branch Manager, Bank Of India Vs Pradyut Kumar Saha & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0001

Consumer Protection Act, 1986 — Section 21, 21(b)

Read judgment

Tribunals and Commissions28 Apr 2023Disposed Of

Rajendra Vaman Kudnekar & Anr Vs Sanjay Ganpat Madkaikar

National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0115

Consumer Protection Act, 1986 — Section 19

Read judgment

Tribunals and Commissions28 Apr 2023

Santokba Durlabhji Memorial Hospital And Medical Research Institute & Anr Vs Shivdayal Paliwal & Anr

National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0112

Read judgment

Tribunals and Commissions28 Apr 2023

Surekha Arun Sankhe Vs Jitendra P Bhayade & 3 Ors

National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0111

Read judgment