Tribunals and Commissions16 May 2023Disposed Of
M/s Premium Acres Infratech Pvt. Ltd. & Anr Vs Bobbel Nagra & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 95 of 1,397
Tribunals and Commissions16 May 2023Allowed
Chief Post Master General (Fs) & 3 Ors Vs V.S. Rajeev & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 27Income Tax Act, 1961 — Section 80C
Tribunals and Commissions16 May 2023Dismissed
SBI Life Insurance Co. Ltd Vs Geeta Kunwar
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0057
Contract Act, 1872 — Section 17Consumer Protection Act, 1986 — Section 2(b), 2(1)(c), 2(1)(g)
Tribunals and Commissions15 May 2023Disposed Of
Sahara City Homes, Marketing & Sales Corporation (Sahara Prime City Limited) & Anr Vs Amar Setia
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0095
Tribunals and Commissions15 May 2023Disposed Of
Hitik Malhan Vs Architects.Dwg & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0067
Tribunals and Commissions15 May 2023Disposed Of
Mohammad Rafiq Vs Universal Sompo General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0065
Tribunals and Commissions15 May 2023Allowed
Syed Amin Choudhary Vs Life Insurance Corporation
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0063
Tribunals and Commissions12 May 2023Dismissed
Varun Beverages Ltd Vs Naveen Sethi & Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 May 2023Dismissed
North Western Railway Vs Ravi Lodha
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 2(1)(r), 2(1)(g), 2(1)(r), 19Railways Act, 1989 — Section 98(1)(b), 99(3), 100, 103, 106, 112, 198, 199
Tribunals and Commissions12 May 2023Disposed Of
Sukhdev Singh Vs TDI Infratech Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 May 2023Disposed Of
Viraj Construction Pvt. Ltd. & Anr Vs Vinod Kumar Shukla & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 May 2023Disposed Of
National Insurance Co. Ltd Vs Regency Creations Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 May 2023Dismissed
Mamta Bhatt & Anr Vs Dr. Sushila Tiwari Govt. Hospital & 5 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions12 May 2023Dismissed
Meerut Development Authority Vs Manju Gupta
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0041
Code of Civil Procedure, 1908 — Section 151Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions12 May 2023Allowed
Maruti Sakharam Auti Vs M/s Aditya Motors & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 19, 21, 21(b)
Tribunals and Commissions11 May 2023Dismissed
Vinit Bahri & Anr Vs M/s MGF Developments Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(1)(o)
Tribunals and Commissions11 May 2023Dismissed
Mantri Serenity Home Buyers Forum Bengluru & 47 Ors Vs Mantri Castles Pvt. Ltd. (Now Known As Castles Vista Pvt. Ltd.) & 5 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0071
Code of Civil Procedure, 1908 — Order 1 Rule 8Consumer Protection Act, 1986 — Section 12(1)(c)Real Estate (Regulation and Development) Act, 2016 — Section 14(3)
Tribunals and Commissions11 May 2023Partly Allowed
Mohana R. Bhardwaj Vs M/s Suadela Constructions Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0046
Contract Act, 1872 — Section 74
Tribunals and Commissions11 May 2023Partly Allowed
Reenu Singh Vs Logix Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 21Contract Act, 1872 — Section 56
Tribunals and Commissions11 May 2023Partly Allowed
Prem Wati Vs Parsvnath Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0035
Contract Act, 1872 — Section 56