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National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 99 of 1,397

Tribunals and Commissions21 Apr 2023Disposed Of

Lodha Developers Limited Vs Paras Kothari

National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0100

Consumer Protection Act, 1986 — Section 19Consumer Protection Regulations, 2005 — Regulation 13(2)
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Tribunals and Commissions21 Apr 2023Allowed

Ashok Sharma Vs Estate Officer, Huda & Anr

National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0060

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(g), 2(1)(m), 2(1)(o), 3, 11, 11(1), 21Consumer Protection Act 2019 — Section 3, 100, 107Seeds Act, 1966 — Section 19, 21
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