Tribunals and Commissions17 Apr 2023Dismissed
Smt. Reena Bansal Vs Dr. Meenakshi Mishra ,Jha Hospital & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 101 of 1,397
Tribunals and Commissions13 Apr 2023Partly Allowed
Vashnoo Malhotra & Anr Vs M/s DLF Universal Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0092
Tribunals and Commissions13 Apr 2023Partly Allowed
Chandra Satra & 2 Ors Vs L & T Parel Project Llp & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0078
Tribunals and Commissions13 Apr 2023Disposed Of
Meera Yadav & Anr Vs Emaar Mgf Land Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 2(1)(d)(ii)Contract Act, 1872 — Section 74
Tribunals and Commissions13 Apr 2023Dismissed
Col. Sumeet Patney Vs Vatika Ltd.Vatika Tringle
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0030
Income Tax Act, 1961 — Section 194A
Tribunals and Commissions13 Apr 2023Allowed
M/s Centex Fabrics Export Unit & Anr Vs M/s National Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0029
Insurance Act, 1938 — Section 64UM
Tribunals and Commissions13 Apr 2023Disposed Of
M/s Sahkari Sangh Ltd Vs M/s Durga Agro Seed Farm
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0028
Tribunals and Commissions13 Apr 2023Allowed
Ghansham Dass Gupta Vs Haryana Urban Development Authority, Through It's Estate Officer
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(1)(b), 2(1)(d), 3, 21(b)
Tribunals and Commissions13 Apr 2023Allowed
G.D. Gupta Vs HUDA
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 21(b)Arbitration Act, 1940 — Section 3, 47Arbitration and Conciliation Act, 1996 — Section 34
Tribunals and Commissions13 Apr 2023Dismissed
New India Assurance Company Ltd Vs Mansing Co Operative Bank Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions13 Apr 2023Dismissed
M/s Ferro Technologies Vs Thomas K. Thomas
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions13 Apr 2023Dismissed
New India Assurance Co. Ltd Vs M/s Span Packaging & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions13 Apr 2023Dismissed
Bhima Ram Vs Marudhara Motors & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions13 Apr 2023Dismissed
Grace Hospital & 3 Ors Vs M. Jayaprakash & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions12 Apr 2023
Dr. Amit Srivastava Vs Neelam Sabharwal & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 13(1)(a)
Tribunals and Commissions12 Apr 2023Dismissed
Emaar MGF Land Ltd Vs Chiterlekha Jindal & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0047
Tribunals and Commissions12 Apr 2023Dismissed
Apollo Clinic Vs Rupa Jaiswal
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Apr 2023Disposed Of
Avinder Kumar Kalra Vs M/s IREO Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0035
Tribunals and Commissions12 Apr 2023Disposed Of
Shraddha Mathur Vs M/s Vatika Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0034
Real Estate (Regulation and Development) Act, 2016 — Section 79
Tribunals and Commissions12 Apr 2023Partly Allowed
Rajendra Nath Kaicker Vs M/s Ireo Grace Realtech Private Limited
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0033