Tribunals and Commissions12 Apr 2023Disposed Of
Rajiv Gulati Vs Ireo Grace Realtech Private Limited &2 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0032
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 102 of 1,397
Tribunals and Commissions11 Apr 2023Disposed Of
Bank Of Baroda & 2 Ors Vs Ankur Singhal
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0037
Tribunals and Commissions11 Apr 2023Disposed Of
Bank Of Baroda & 2 Ors Vs Shubham Singhal
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions10 Apr 2023
Estate Officer (H), Greater Mohali Area Development Authority (Gmada) & Anr Vs Surjeet Bedi
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 14(1)(f), 19Consumer Protection Act, 2019 — Section 2(11), 2(47), 39(1)(g), 51(1)Punjab Regional and Town Planning and Development Act, 1995 — Section 45(3)
Tribunals and Commissions10 Apr 2023Partly Allowed
M/s Ubale & 4 Ors Vs ICICI Lombard General Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 2(1)(a)(i), 2(1)(a)(ii), 2(1)(a)(iii), 2(1)(d), 13(1)Insurance Act 1938 — Section 64UM
Tribunals and Commissions10 Apr 2023Disposed Of
Eden Garden Co Operative Housing Society Ltd Vs M/s Mahaveer Builders
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 2(d), 2(1)(m), 12(1)(c), 21(a)(i), 24A
Tribunals and Commissions10 Apr 2023Dismissed
Poonam Vs Branch Manager, Union Bank Of India
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0016
Tribunals and Commissions10 Apr 2023Partly Allowed
C. Prakash Vs R. Gunasekaran
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21(b)Registration Act 1908 — Section 17
Tribunals and Commissions10 Apr 2023Dismissed
SBI Life Insurance Co. Ltd Vs Tarsem
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions10 Apr 2023Dismissed
New India Assurance Co. Ltd Vs Jagdish Chand & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions10 Apr 2023Dismissed
Avinash Kumar Pandey & Anr Vs Madhya Pradesh Housing Board & Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions06 Apr 2023Disposed Of
Prabir Kumar Seal & Anr Vs Luxmi Townshiip & Holdings Limited & Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 12(1)(c), 13(3B), 19
Tribunals and Commissions06 Apr 2023Dismissed
Kanpur Development Authority Vs Manoj Kumar Gupta
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0076
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions06 Apr 2023Allowed
Director, Sanjay Gandhi Post Graduate Institute Of Medical Sciences Vs G.K. Raghuvanshi
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions06 Apr 2023Partly Allowed
Yogesh Kumar Sareen Vs Selene Constructions Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0005
Tribunals and Commissions06 Apr 2023Dismissed
Gurukrupa Expo Trade Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0004
Marine Insurance Act, 1963 — Section 35(3), 41Merchant Shipping Act, 1958 — Section 421(3)
Tribunals and Commissions06 Apr 2023Disposed Of
Brig. J.S. Dharmadheeran Vs Army Welfare Housing Organization (Awho) & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 12(1)(c), 21
Tribunals and Commissions05 Apr 2023Partly Allowed
Abhay Rashmikant Yagnik Vs CCI Projects Private Limited
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0020
Contract Act, 1872 — Section 73
Tribunals and Commissions05 Apr 2023Partly Allowed
Ajay A. Singh & Anr Vs CCI Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0008
Contract Act, 1872 — Section 73
Tribunals and Commissions05 Apr 2023Partly Allowed
Sangeeta Vinod Deshani & Anr Vs CCI Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0007
Contract Act, 1872 — Section 73