COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 103 of 1,397

Tribunals and Commissions05 Apr 2023Disposed Of

Sanjay Vijay & Anr Vs Godrej Properties Limited

National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0006

Consumer Protection Act, 1986 — Section 2(1)(d), 24AHaryana Apartment Ownership Act, 1983 — Section 3, 11Punjab Village Common Lands (Regulation) Act, 1961 — Section 5 Punjab Village Common Lands (Regulations) Rules, 1964 — Rule 5