Tribunals and Commissions21 Mar 2023Dismissed
Mohd Hanif Jakaria Vs Bijju Ram
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 2(1)(E), 21, 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 105 of 1,397
Tribunals and Commissions21 Mar 2023Partly Allowed
M/s Shree Ganesh Natural Fibres Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0067
Tribunals and Commissions21 Mar 2023Disposed Of
Alpana Aggarwal & Anr Vs Emaar MGF Land Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 2(g), 2(r)
Tribunals and Commissions20 Mar 2023Partly Allowed
M/s. Manohar Infrastructure Vs Jorawer Singh Mann
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0102
Tribunals and Commissions20 Mar 2023Dismissed
Pink City Heart & General Hospital Vs Banarsi Devi & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0070
Tribunals and Commissions20 Mar 2023Dismissed
Dr Ishita Tikkha Vs Managing Director, Apollo Cradle, Naushera House & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 21(A)(i)
Tribunals and Commissions20 Mar 2023Dismissed
Vimal Kumar Vs Director, National Horticulture Research & Development Centre & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Mar 2023Dismissed
Branch Manager, Oriental Insurance Co. Ltd. & Anr Vs M/s Nagarjuna Constructions Company Limited
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 2(1)(g), 21, 21(b)Insurance Act, 1938 — Section 64VB
Tribunals and Commissions17 Mar 2023Allowed
P. Ganesan Vs Canara Bank & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0116
Tribunals and Commissions17 Mar 2023Disposed Of
Manoj Kumar Mauni & Anr Vs M/s Lodha Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0058
Tribunals and Commissions16 Mar 2023Dismissed
M/s Unitax Polymers (India) Company Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions16 Mar 2023Partly Allowed
Nikhil Vijay Bagalkotkar Vs M/s M.M. Developers & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0056
Tribunals and Commissions16 Mar 2023Allowed
Purnima Mehra & Anr Vs M/s Jaypee Greens
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0055
Tribunals and Commissions16 Mar 2023Disposed Of
Managing Director, Army Welfare Housing Organisation (Awho) & Anr Vs Brig. Pradeep Kumar Kaushik (Retd.)
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0054
Tribunals and Commissions15 Mar 2023Dismissed
K.Aditya Vs Images Dignostic & Pathology Centre & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions15 Mar 2023Dismissed
New India Assurance Co. Ltd. Vs Chhinder Kaur & 9 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 21, 21(b)Indian Penal Code, 1860 — Section 34, 304
Tribunals and Commissions15 Mar 2023Dismissed
Dr. Rajender Manchanda Vs Chhinder Kaur & 8 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21, 21(b)Indian Penal Code, 1860 — Section 34, 304
Tribunals and Commissions15 Mar 2023Dismissed
M/s Automotive Manufacturers Pvt. Ltd Vs P. Gangadhar & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 21(b), 24A
Tribunals and Commissions15 Mar 2023Partly Allowed
Siddhartha Loiwal Vs Vatika Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(1)(o)Contract Act, 1872 — Section 74
Tribunals and Commissions15 Mar 2023Dismissed
Shivam Cotton Industries Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0047