Tribunals and Commissions10 Mar 2023Allowed
Huma Mirza Vs M/s Granite Gate Properties Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0077
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 107 of 1,397
Tribunals and Commissions10 Mar 2023Allowed
Keshav Mittal & Anr Vs M/s Granite Gate Properties Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0076
Tribunals and Commissions10 Mar 2023Allowed
Rakesh Zutshi & Anr Vs M/s Granite Gate Properties Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0075
Tribunals and Commissions10 Mar 2023Dismissed
Soumen Chakraborty Vs Pradip Kumar Banerjee
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0053
Tribunals and Commissions10 Mar 2023
Y.P. Kathyayini Palegar Vs Malarvizhi & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions10 Mar 2023Dismissed
Philips Willson Patole & Anr Vs Branch Manager, Life Insurance Corporation & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions09 Mar 2023Dismissed
Yogesh Kumar Vs Superintendent Indian Postal Department
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 21(b)Indian Post Office Act, 1898 — Section 6, 21
Tribunals and Commissions07 Mar 2023Dismissed
Ajay Pandey Vs Raj Kumar Sharma
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0115
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions07 Mar 2023Dismissed
Kallol Borah Vs Habitat Pragnya Properties Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21(a)(1)
Tribunals and Commissions07 Mar 2023Dismissed
Magma Fincorp Ltd Vs Ravindra Gopala & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 13(1)(a), 19
Tribunals and Commissions06 Mar 2023Disposed Of
Padmavati Enterprises Vs Manager, New India Assurance Company Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0106
Tribunals and Commissions06 Mar 2023Allowed
Coca Cola India Pvt. Ltd. & Anr Vs Dinesh Kumar Muralidhar Lulla & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0105
Tribunals and Commissions06 Mar 2023Disposed Of
Emaar Mgf Land Ltd Vs Chand Singh & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 14, 19
Tribunals and Commissions06 Mar 2023Allowed
Executive Director, (North Zone), Food Corpoartion Of India & Anr Vs Krishan Lal (Through Lrs)
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 29b), 2(1)(d), 2(1)(d)(ii), 21(b)
Tribunals and Commissions06 Mar 2023Dismissed
New India Assurance Company Ltd Vs Manoj Kumar
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 21, 21(b), 21(1)(b)
Tribunals and Commissions06 Mar 2023Dismissed
M/s Om Ganesh Constructions Vs Vijay Vasudeo Kotavadekar
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions06 Mar 2023Disposed Of
M/s Kurian Abraham (P) Ltd Vs M/s National Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 2(1)(d), 21
Tribunals and Commissions06 Mar 2023Disposed Of
Navkar Welfare Housing Society Vs M/s Navkar Builders & 2 Others
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 12, 12(1)(c), 21
Tribunals and Commissions06 Mar 2023Allowed
M/s Parenteral Drugs (India) Limited Vs M/s United India Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 2(b), 21Insurance Act, 1938 — Section 64UMSale of Goods Act, 1930 — Section 33
Tribunals and Commissions06 Mar 2023Dismissed
Sona K Sagar Vs Harsoliya Brothers
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 14, 21(b), 26, 27