Tribunals and Commissions06 Mar 2023Disposed Of
Rajasthan Housing Board & Anr Vs Naresh Chand Gupta
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 108 of 1,397
Tribunals and Commissions06 Mar 2023Partly Allowed
Roop Narain Gupta & Anr Vs M/s Parsvnath Landmark Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0010
Tribunals and Commissions06 Mar 2023Disposed Of
Anil Rawat & Anr Vs Clarion Properties Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(c), 2(1)(r), 2(o), 21Companies Act 2013 — Section 74Real Estate (Regulation and Development) Act, 2016 — Section 12, 14
Tribunals and Commissions03 Mar 2023Dismissed
Narendra Singh Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0027
Tribunals and Commissions03 Mar 2023Dismissed
Maharaja Tractors Vs Rajendra Prakash Tripathi & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0026
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions03 Mar 2023Partly Allowed
M/s Detco Textiles Pvt. Ltd Vs M/s. New India Assrance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 2(1)(d), 12(1)(a), 21
Tribunals and Commissions03 Mar 2023Dismissed
Sreenivasan Valadi Vayyatu & 2 Ors Vs M/s Merino Shelters Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21(a)(1)
Tribunals and Commissions03 Mar 2023Dismissed
Nitesh Kumar & 3 Ors Vs M/s Nirala Infratech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 2(1)(d), 2(d)(i), 2(d)(ii), 21(a)(1)
Tribunals and Commissions03 Mar 2023Dismissed
Bhagirath Co Operative Housing Society Ltd Vs M/s Nahalchand Laloochand Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 2(1)(d), 12(1)(c), 24AMaharashtra State Co Operative Societies Act, 1960 — Section 9(1)Karnataka Apartment Ownership Act, 1972 — Section 3(j), 5(ii)
Tribunals and Commissions03 Mar 2023Partly Allowed
M/s Garg Acrylics Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 21(a)(1)
Tribunals and Commissions03 Mar 2023Partly Allowed
Dhanvantri Hospital & Research Centre (A Unit Of Dhanvantri Live Care Pvt. Ltd.) & Anr Vs Santosh Kumar Sharma & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0016
Tribunals and Commissions03 Mar 2023Dismissed
Saraswati Durgaprasad Bhadouria & Anr Vs M/s Sea Princess Reality & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 24ALimitation Act, 1963 — Section 9
Tribunals and Commissions03 Mar 2023Partly Allowed
Rakesh Kumar Vs M/s BPTP Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0014
Tribunals and Commissions03 Mar 2023Disposed Of
Oriental Insurance Co. Ltd Vs Sujap Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0012
Motor Vehicles Act, 1988 — Section 145, 146, 147, 148, 149, 150, 151, 152, 153, 154, 155, 156, 157, 158, 159, 160, 161, 162, 163, 164
Tribunals and Commissions03 Mar 2023Partly Allowed
Satish Lalji Jaiswal & 19 Ors Vs Proview Constructions Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions03 Mar 2023Partly Allowed
Edward Fernandes Vs M/s Arkade Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0005
Tribunals and Commissions03 Mar 2023Dismissed
Anurag Sachdeva Vs S. Sivakamy & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions02 Mar 2023Disposed Of
Avtarsingh Chauhan Vs DLF Home Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0011
Tribunals and Commissions02 Mar 2023Dismissed
Laxmi Pramod Mudbhatkal & Anr Vs Pantnagar Ganesh Darshan Co Operative Housing Society Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions02 Mar 2023Dismissed
Vaanix Industries Pvt. Ltd. Vs SBI General Insurance Company Ltd & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21