Tribunals and Commissions23 Feb 2023Dismissed
Dr. Bhaskar Das & Anr Vs Anjali Manna & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0067
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 110 of 1,397
Tribunals and Commissions22 Feb 2023Partly Allowed
Orchid Impex & Anr Vs United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0065
Marine Insurance Act, 1963 — Section 10Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions22 Feb 2023Partly Allowed
Anju Sharma Vs M/s Negolic India Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0064
Tribunals and Commissions22 Feb 2023Disposed Of
Kirti K. Dawar Vs Mahindra Lifespace Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0063
Tribunals and Commissions22 Feb 2023Partly Allowed
Vinay Kumar Vs IREO Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0062
Tribunals and Commissions22 Feb 2023Partly Allowed
Amit Goel Vs Ansal Housing & Construction Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 11, 12
Tribunals and Commissions21 Feb 2023Dismissed
Amarjit Singh Sidhu & Anr Vs M/s Parsvnath Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions21 Feb 2023
M/S. Pioneer Urban Land & Infrastructure Ltd. & Anr Vs Anil Jain & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions21 Feb 2023
Anil Jain & Anr Vs M/s Pioneer Urban Land & Infrastructure Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions20 Feb 2023Allowed
Neo Pachisia & Anr Vs Total Securities Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)Limitation Act, 1963 — Section 14
Tribunals and Commissions20 Feb 2023Dismissed
Suvir Baran Mitra Vs Mahadeva Car Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Feb 2023Dismissed
ICICI Trusteeship Services Ltd. ( Represented By Its Investment Manager ICICI Venture Funds Management Company Limited)Vs Garlapati Laxmana Swamy And 6 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Feb 2023Dismissed
Anita Sharma Vs ICICI Lombard General Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0057
Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions20 Feb 2023Disposed Of
M. Nagoor Rao Vs Maruti Parashuram Patil
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0056
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions20 Feb 2023Dismissed
M/s Rajrani Cold Storage & Ice Factory Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0053
Consumer Protection Act 1986 — Section 21Insurance Act, 1938 — Section 64UM
Tribunals and Commissions20 Feb 2023Disposed Of
Mukesh Kumar Jain Vs M/s Senior Builders Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0052
Consumer Protection Act 1986 — Section 21(a)(i)
Tribunals and Commissions20 Feb 2023Disposed Of
M/s Mampee Timbers & Hardwares Pvt. Ltd Vs UCO Bank & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0051
Consumer Protection Act 1986 — Section 2(d)(1), 21
Tribunals and Commissions20 Feb 2023Dismissed
M/s Decora Cotton Exports Pvt. Ltd Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0050
Consumer Protection Act 1986 — Section 21(a)
Tribunals and Commissions20 Feb 2023Dismissed
Anil Verma Vs Dr. Devendra Trauma & General Hospital & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0049
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions20 Feb 2023Disposed Of
Chandrakala Bhausaheb Kohok Vs Executive Engineer, Maharashtra State Electrical Distribution Company Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0048
Consumer Protection Act 1986 — Section 21(b)