Tribunals and Commissions14 Feb 2023Partly Allowed
Jitender Kumar & Anr Vs Ansal Housing & Construction Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 14(h)(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 112 of 1,397
Tribunals and Commissions14 Feb 2023Partly Allowed
M/s Shree Khetra Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0028
Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions14 Feb 2023Dismissed
Dr. V.K. Abdul Basheer Vs Cholamandalam Ms General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0027
Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 3
Tribunals and Commissions13 Feb 2023Dismissed
Canara Bank Vs Dhana Laxmi Textile Industries
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0023
Consumer Protection Act 1986 — Section 21, 21(b)
Tribunals and Commissions13 Feb 2023Dismissed
Branch Manager, Sawai Madhopur Kendriya Sahakari Bank Ltd Vs Harphool Bairwa & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0022
Consumer Protection Act 1986 — Section 21, 21(b)
Tribunals and Commissions13 Feb 2023Dismissed
M/s Jodhpur Industries & Anr Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0021
Tribunals and Commissions13 Feb 2023Allowed
M/s A.K. Rubber Vs Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0020
Tribunals and Commissions13 Feb 2023Partly Allowed
Urmila & Anr Vs M/s Vatika Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0019
Tribunals and Commissions13 Feb 2023Partly Allowed
Ajay Kumar Verma & Ors Vs M/s Aims Max Gardenia Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0018
Consumer Protection Act 1986 — Section 12(1)(c)
Tribunals and Commissions10 Feb 2023Dismissed
National Insurance Co. Ltd. Vs Tahal Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0059
Tribunals and Commissions09 Feb 2023Partly Allowed
Apartment Buyers Consumer Association Vs M/s Dreamz Infra India Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0034
Tribunals and Commissions08 Feb 2023Disposed Of
Sunita Jain & 21 Ors Vs Modern Denim Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0060
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
Tribunals and Commissions08 Feb 2023Dismissed
Arun Singla & Ors Vs Swami Geeta Giria @ Indu Arora & Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0016
Consumer Protection Act 1986 — Section 21, 21(b)
Tribunals and Commissions07 Feb 2023Dismissed
New India Assurance Co. Ltd. Vs Shriwas Ginning And Pressing
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0076
Tribunals and Commissions07 Feb 2023Disposed Of
M/s Batra Hospital & Medical Research Centre Vs Jyoti Bezbarua Goswami
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0026
Consumer Protection Act 1986 — Section 14(1)(f), 19
Tribunals and Commissions07 Feb 2023Dismissed
Kakasaheb Vs Dr Satish Roplekar
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0017
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions07 Feb 2023Dismissed
Air India Ltd. & Anr Vs Tushar Kothari
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0015
Consumer Protection Act 1986 — Section 21, 21(b)
Tribunals and Commissions06 Feb 2023Dismissed
Anil Vs Sahara Prime City Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0066
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions06 Feb 2023Dismissed
SRL Limited & 3 Ors Vs Ashish Khandelwal
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Feb 2023Dismissed
Manjunath Shetty Vs M/s Vimal Builders Partnership Firm
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0032
Consumer Protection Act 1986 — Section 19