Tribunals and Commissions06 Feb 2023Disposed Of
Nandalal Adhikari Vs Dr. Dipak Kumar Bhattacharya & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0025
Consumer Protection Act 1986 — Section 15, 21(b), 24A(2)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 113 of 1,397
Tribunals and Commissions06 Feb 2023Dismissed
ICICI Bank Limited Vs Dilip Kumar Sett
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0024
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions06 Feb 2023Disposed Of
Itty Gupta & Anr Vs Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0011
Consumer Protection Act 1986 — Section 2(1)(r), 2(r), 12(a), 21
Tribunals and Commissions03 Feb 2023Partly Allowed
Sunil Kumar & 4 Ors Vs Orris Infrastructure Private Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0005
Arbitration and Conciliation Act, 1996 — Section 9, 34Consumer Protection Act 1986 — Section 12(1)(c)
Tribunals and Commissions03 Feb 2023Partly Allowed
Pumit Kumar Chellaramani & Anr Vs M/s Godrej Premium Builders Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0004
Contract Act, 1872 — Section 74
Tribunals and Commissions02 Feb 2023Partly Allowed
S.C. Kapur Vs M/s Cloud 9 Projects Private Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0006
Tribunals and Commissions01 Feb 2023Disposed Of
Raminder Kaur Vs M/s Emaar Mgf Land Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0014
Consumer Protection Act 1986 — Section 2(1)(r), 2(r), 12(1)(a), 21
Tribunals and Commissions01 Feb 2023Partly Allowed
Bimal Sachdeva Vs M/s Pioneer Urban Land & Infrastructure Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0013
Tribunals and Commissions01 Feb 2023Partly Allowed
Yashpal Gupta Vs Imperia Structure Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0012
Tribunals and Commissions01 Feb 2023Allowed
Deepak Jairamdas Gulabani & Anr Vs Prathesh Developers
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0010
Consumer Protection Act 1986 — Section 21(a)(1)
Tribunals and Commissions01 Feb 2023Dismissed
Ratnagiri Gas & Power Pvt. Ltd. Vs ICICI Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0009
Consumer Protection Act 1986 — Section 21(a)(1)
Tribunals and Commissions01 Feb 2023Dismissed
Umesh Chandra Rastogi & Anr Vs M/s Imperia Structures Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0008
Consumer Protection Act 1986 — Section 2(1)(d), 12
Tribunals and Commissions01 Feb 2023Dismissed
Manager, Reliance General Insurance Co. Ltd Vs Alauddin Ansari
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0007
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions01 Feb 2023Disposed Of
Rajender Kumar Yadav & Anr Vs M/s S S Group Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0003
Consumer Protection Act 1986 — Section 2(d), 21
Tribunals and Commissions01 Feb 2023Dismissed
Jaspal Singh Puran Singh Nagi Vs Vinamra Developer & Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0002
Consumer Protection Act 1986 — Section 2(o)Indian Penal Code, 1860 — Section 403, 405, 406, 415, 418, 420Maharashtra Ownership of Flats Act, 1963 — Section 13, 13A, 14
Tribunals and Commissions01 Feb 2023Dismissed
Gora Chand Chatterjee Vs Karan Kumhare, Senior Manager Customer Service Team, Icici Prudential Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0001
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions31 Jan 2023Disposed Of
Nikhil Kumar Garg & Anr Vs Gardenview Abode Private Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0106
Consumer Protection Act 1986 — Section 2(1)(d), 2(r), 2(1)(r), 12(1)(c), 21, 21(a)(i)
Tribunals and Commissions31 Jan 2023Disposed Of
Nikhil Kumar Garg Vs Castle Vista Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0105
Consumer Protection Act 1986 — Section 2(1)(d), 2(r), 2(1)(r), 12(1)(c), 21, 21(a)(i)
Tribunals and Commissions30 Jan 2023Allowed
Tarun Sharma & Anr Vs M/s Ansal Crown Infrabuild Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0097
Tribunals and Commissions30 Jan 2023Partly Allowed
Jatinder Rekhi & Anr Vs M/s SS Group Pvt. Ltd. & 4 Ots
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0096