Tribunals and Commissions24 Jan 2023Dismissed
Smt Pooja Prashar Vs Director Indraprastha Appollo Hospital & Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 21(a)(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 115 of 1,397
Tribunals and Commissions24 Jan 2023Allowed
United India Insurance Co. Ltd Vs M/s Asian Agro Industries
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0081
Insurance Act, 1938 — Section 64(G), 64(M), 64(U)
Tribunals and Commissions24 Jan 2023Partly Allowed
Gautam Roy & 9 Ors. Vs M/s Avalon Projects
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 12 (1)(a), 12(1)(c), 24AContract Act, 1872 — Section 56, 74
Tribunals and Commissions23 Jan 2023Disposed Of
M/s Omaxe Chandigarh Extension Developers Private Limited Vs Suresh Pal Saini & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0110
Tribunals and Commissions23 Jan 2023Disposed Of
Priya Hariani & Anr Vs BPTP Resorts Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0098
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions23 Jan 2023Partly Allowed
Sanjiv Puri & Anr Vs M/S. Ireo Grace Realtech Private Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0079
Tribunals and Commissions23 Jan 2023Partly Allowed
M. Vijay Shekar Vs M/s Ireo Grace Realtech Private Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions23 Jan 2023Dismissed
Kanchan Singh Vs Maa Sharda Hospital & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 21(A)(i)
Tribunals and Commissions23 Jan 2023Partly Allowed
Rupali Bahl Vs M/s Ireo Grace Realtech Private Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 12(1)(c), 24ALimitation Act, 1963 — Section 14
Tribunals and Commissions23 Jan 2023Disposed Of
Raj Pal Verma Vs Jai Prakash Associate Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions23 Jan 2023Partly Allowed
Sanjay Chaudhary & Anr Vs Pioneer Urban Land & Infrastructure Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0071
Tribunals and Commissions19 Jan 2023Disposed Of
Preeti Goel Vs Supersonic Entertainment Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0073
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions19 Jan 2023Disposed Of
M/s L.P. Enterprise & 2 Ors Vs Kanailal Mondal
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0069
Tribunals and Commissions19 Jan 2023Disposed Of
Indo Knit & Embroidery (P) Ltd Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(m), 2(g), 21(i)(a)Insurance Act, 1938 — Section 64UM
Tribunals and Commissions19 Jan 2023Partly Allowed
Satish Talwar Vs M/s. Satya Developers Private Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0063
Contract Act, 1872 — Section 74
Tribunals and Commissions19 Jan 2023Disposed Of
Gunjita Nir Vs DLF Homes Panchkula Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions19 Jan 2023Disposed Of
Snehasis Nanda Vs M/s Citicorp Finance (India) Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 Jan 2023Allowed
Rajesh Arora Vs Saurabh Chhabra
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Jan 2023Disposed Of
P. Narayanasamy Vs Commissioner, The Employee Provident Fund Organization & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0057
Hindu Succession Act, 1956 — Section 5, 6, 6(3)Employee Family Pension Scheme, 1995 — Section 9, 9(b), 12(1)(b)
Tribunals and Commissions17 Jan 2023Disposed Of
Atlanta Systems Pvt. Ltd. Vs Negolice India Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 2(i)(d), 2(i)(m), 12(i)(a), 21(i)(a), 24A