Tribunals and Commissions10 Jan 2023Dismissed
M/s Paul & Co. & Anr Vs New India Assurance Co. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0055
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 117 of 1,397
Tribunals and Commissions10 Jan 2023Dismissed
M/s Forge & Forge Pvt. Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0053
Tribunals and Commissions09 Jan 2023Dismissed
M/s A & A Shelters Pvt. Ltd. & Anr Vs Mangilal P. Parihar (HUF)
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0052
Tribunals and Commissions09 Jan 2023Dismissed
Dr. Usha Mukhi Vs Seema Deswal & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0017
Tribunals and Commissions09 Jan 2023Partly Allowed
Dr. K. Vasanthi & Anr Vs Chalasani Satyanarayana
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Jan 2023Partly Allowed
Haresh Kishindas Dua Vs Ruparel Estates (I) Private Limited & 6 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0015
Tribunals and Commissions09 Jan 2023Disposed Of
M/s Shital Fibres Ltd Vs ICICI Lombard General Insurance Company Limited In Place Of M/S Bharti Axa General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 21(a)(1)
Tribunals and Commissions09 Jan 2023Disposed Of
Bahadur Singh & 3 Ots Vs M/s Landmark Apartments Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions06 Jan 2023Disposed Of
Parsvnath Developers Limited Vs Suman Rana
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 19, 27
Tribunals and Commissions06 Jan 2023Partly Allowed
Reshu Kansal & Anr Vs Raheja Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(o), 2(r), 12(1)(a), 21
Tribunals and Commissions06 Jan 2023Dismissed
New India Assurance Co. Ltd. Vs Balbir Banshtu
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions06 Jan 2023Dismissed
Jormal Vs Rajasthan Tractor Machinery & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions06 Jan 2023Disposed Of
Lal Lakhiani & 2 Ors Vs Puri Construction Private Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 21Haryana (Development & Regulation of Urban Areas) Act 1975 — Section 2(d)Haryana (Development & Regulation of Urban Areas) Rules, 1976 — Section 17
Tribunals and Commissions06 Jan 2023Disposed Of
Atulya Gupta Vs M/s Jaiprakash Associates Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 2(r)Real Estate (Regulation and Development) Act, 2016 — Section 71
Tribunals and Commissions06 Jan 2023Disposed Of
Balbir Singh Dhalta Vs DLF Universal Ltd. (Previously Known As Dlf India Ltd.)
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 2(r), 21, 24A
Tribunals and Commissions05 Jan 2023Disposed Of
Dipak Bhattacharya Vs Indian Airlines Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jan 2023Allowed
Manager, Life Insurance Corporation Of India Vs Dolly Jose
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0026
Tribunals and Commissions05 Jan 2023Dismissed
Amit Bhargava Vs Puja Construction Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions05 Jan 2023Dismissed
Sanjay Puri Vs M/s Ansal Hi Tech Township Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0023
Tribunals and Commissions05 Jan 2023Dismissed
Oriental Insurance Co. Ltd Vs Ravinder Singh Knag
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 27A