Tribunals and Commissions05 Jan 2023Disposed Of
Savita Punde Vs Vatika Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 2(1)(d), 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 118 of 1,397
Tribunals and Commissions05 Jan 2023Partly Allowed
Anil Rana Vs M/s ATS Estates Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0004
Tribunals and Commissions05 Jan 2023Partly Allowed
Jatin Aggarwal Vs DLF Homes Panchkula Private Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0003
Tribunals and Commissions04 Jan 2023Dismissed
Karvy Computershare Pvt. Ltd. & Anr Vs Sarla Prasad & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0056
Tribunals and Commissions04 Jan 2023Allowed
Dharampal Sabharwal Vs M/s Bottoms Up Pub & Restaurant
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0041
Code of Civil Procedure, 1908 — Order 18 Rule 4Consumer Protection Act, 1986 — Section 13(4)(iii), 13(4)(v)
Tribunals and Commissions04 Jan 2023Allowed
Punjab National Bank Vs Ram Gopal & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Jan 2023Dismissed
HDFC Bank Limited Vs Rani Singh
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Jan 2023Dismissed
United India Insurnace Co. Ltd Vs M/s Vishesh Creations
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0038
Limitation Act, 1963 — Section 5Insurance Act, 1938 — Section 64UM
Tribunals and Commissions04 Jan 2023Disposed Of
M/s GVR Cold Storage Vs M/s United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 25
Tribunals and Commissions04 Jan 2023Dismissed
M/s Ferrous Infrastructure Pvt. Ltd Vs Meghana Singh
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0021
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions04 Jan 2023Dismissed
Pradeep Mahesh Kothari Vs MYK Laticrete Pvt. Ltd. & 5 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions03 Jan 2023Disposed Of
M/s VVN Developers Pvt. Ltd Vs Mr. Arun Kastur
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0046
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions03 Jan 2023Disposed Of
Markandeshwar Food & Allied Products Ltd Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0035
Tribunals and Commissions03 Jan 2023Disposed Of
M/s Singla Builders And Promoters Limited Vs Pawan Kumar
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0034
Tribunals and Commissions03 Jan 2023
M/s Aryan Lifestyles Pvt. Ltd Vs Sameer Nayyar & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0019
Consumer Protection Act, 1986 — Section13(1)(a), 19, 21(b)
Tribunals and Commissions03 Jan 2023
Credit Information Bureau (India) Ltd Vs Srikant Vairagare & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions03 Jan 2023Partly Allowed
Taste'l Fine Foods Pvt. Ltd. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0012
Tribunals and Commissions03 Jan 2023Allowed
Jaiprakash Associates Limited Vs Fateh Singh Chauhan
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r)
Tribunals and Commissions03 Jan 2023Dismissed
State Bank Of India Vs Jatinder Pal Singh
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 14, 21(b)
Tribunals and Commissions03 Jan 2023Allowed
ICICI Bank Ltd. & Ors Vs Padmaja Siripalli & Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0009
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17, 34