Tribunals and Commissions07 Dec 2022Disposed Of
M/s Sahara Prime City Ltd. & 2 Ors Vs Dr. Shipra Singh Kak & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 120 of 1,397
Tribunals and Commissions07 Dec 2022Dismissed
Paul Departmental Store Vs United India Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0026
Tribunals and Commissions06 Dec 2022Disposed Of
M/s Parkwood Developers Private Limited Sachin Kohli & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0042
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions06 Dec 2022Dismissed
Religare Health Insurance Co. Ltd. & 2 Ors Vs Rajinder Singh & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 13(1)(a), 13(2)(a), 19
Tribunals and Commissions06 Dec 2022Partly Allowed
Varsha Ahuja & Anr Vs Ireo Grace Realtech Private Limited
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0032
Tribunals and Commissions06 Dec 2022Partly Allowed
Nidhi Sachan Vs Ireo Grace Realtech Private Limited
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0031
Tribunals and Commissions06 Dec 2022Disposed Of
M/S. Subhash Kabini Power Corporation Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0030
Consumer Protection Act, 2019 — Section 21(a)(i)Insurance Act, 1938 — Section 64UM
Tribunals and Commissions06 Dec 2022Partly Allowed
Sanjeev Bhardwaj Vs M/s Ireo Grace Realtech Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0029
Tribunals and Commissions06 Dec 2022Disposed Of
B. Rudragouda Vs M/s Godrej Buildwell Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0028
Consumer Protection Act, 2019 — Section 2(d), 2(1)(d), 21(a)(i)
Tribunals and Commissions06 Dec 2022Partly Allowed
Raj Kumar Mallick Vs M/s Bestech India Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0027
Consumer Protection Act, 2019 — Section 21(a)(i)
Tribunals and Commissions06 Dec 2022Disposed Of
Madhu Dwivedi & Anr Vs Jaiprakash Associates Limited
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0022
Tribunals and Commissions06 Dec 2022Partly Allowed
Vikas Chadha Vs Ireo Grace Realtech Private Limited
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0021
Tribunals and Commissions06 Dec 2022Partly Allowed
Vijay Kumar Saraogi & 2 Ors Vs Ireo Grace Realtech Private Limited
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0020
Tribunals and Commissions06 Dec 2022Disposed Of
Tarun Gupta & Anr Vs M/s. Ramprastha Promoters And Developers Pvt. Ltd. & Anr @RESPONDEN
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions06 Dec 2022Disposed Of
Consumers Welfare Association & Anr Vs SSV Developers & Builders Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0018
Tribunals and Commissions06 Dec 2022Disposed Of
Kulin Bhupatrai Shah Vs Nutan Kailas Niwas Cooperative Housing Society Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0017
Maharashtra Ownership Flats (Regulations of The Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 7
Tribunals and Commissions06 Dec 2022Disposed Of
M/s Citizen Scale (India) Pvt. Ltd Vs M/s New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 12Insurance Act, 1938 — Section 56(A), 64UM
Tribunals and Commissions06 Dec 2022
Mohan Khanna Vs Jai Prakash Associate Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21Uttar Pradesh Apartment (Promotion of construction, Ownership & Maintenance) Act, 2010 — Section 3
Tribunals and Commissions06 Dec 2022Partly Allowed
Vivek Chandel Vs Ireo Grace Realtech Private Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0014
Tribunals and Commissions06 Dec 2022Disposed Of
Seema Siddiqui Vs Jai Prakash Associates Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 2(d), 3, 21(a)(i)Uttar Pradesh Apartment (Promotion of construction, Ownership & Maintenance) Act, 2010 — Section 3