Tribunals and Commissions05 Dec 2022Dismissed
Sanjay Mohan Volvoikar Vs Shriram Transport Fin Comp. Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 2(1)(d)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 121 of 1,397
Tribunals and Commissions05 Dec 2022Dismissed
Sukti Lahiri Vs M/s Milennium India Construction & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions05 Dec 2022Dismissed
Kulwant Singh Panesar Vs Ram Transport Finance Company
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions05 Dec 2022Partly Allowed
Raman Bindlish & Anr Vs Ansal Phalak Infrastructures Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0044
Tribunals and Commissions05 Dec 2022Partly Allowed
Shekhar Sethu & Anr Vs M/S. Emaar Mgf Land Limited & Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0025
Tribunals and Commissions05 Dec 2022Dismissed
Dr. Debdas Biswas Vs Dr. Sourav Sinha & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0024
Consumer Protection Act, 2019 — Section 21(a)(i)
Tribunals and Commissions05 Dec 2022Disposed Of
Kamal Girotra & Anr Vs M/s Ansal Crown Infrabuild Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0023
Consumer Protection Act, 2019 — Section 71, 72
Tribunals and Commissions05 Dec 2022Partly Allowed
Sangeeta Oberoi & Anr Vs DLF Universal Limited Previously Known As Dlf India Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 14(hb), 24A
Tribunals and Commissions05 Dec 2022Disposed Of
Ansal Crown Heights Flat Buyers Association (Regd.) & 20 Ors Vs Ansal Crown Infrabuild India Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0011
Consumer Protection Act, 2019 — Section 71, 72
Tribunals and Commissions05 Dec 2022Disposed Of
Ansal Crown Heights Flat Buyers Association (Regd.) & 43 Ors Vs Ansal Crown Infrabuild India Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0010
Consumer Protection Act, 2019 — Section 71, 72
Tribunals and Commissions01 Dec 2022Dismissed
Ludhiana Improvement Trust Vs Harbans Kaur & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0059
Tribunals and Commissions01 Dec 2022Dismissed
M/s Rajwada Group Vs Joyeeta Sarkar
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o)
Tribunals and Commissions01 Dec 2022Dismissed
K.K. Bhardwaj Vs Pradeep Jain & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions01 Dec 2022Dismissed
New India Assurance Co Ltd Vs M/s Supreme Lumbers
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0038
Tribunals and Commissions01 Dec 2022Dismissed
New India Assurance Co Ltd Vs M/s Himachal Valley Products
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0037
Tribunals and Commissions01 Dec 2022Dismissed
New India Assurance Co Ltd Vs M/s Shubh Timb Steel Ltd
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0036
Tribunals and Commissions01 Dec 2022Dismissed
Sheuli Das Vs Dr. Kanchan Bhattacharya & Anr
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0009
Tribunals and Commissions01 Dec 2022Dismissed
Ashit Baran Chakraborty Vs Kasturba Gandhi Hospital
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions01 Dec 2022Dismissed
Dr. Piyush N. Shastri (M.D.) Vs Chimanbhai Karsanbhai Parmar
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0007
Tribunals and Commissions01 Dec 2022Dismissed
All India Institute Of Medical Sciences Vs LT. J.S. Bedi
National Consumer Disputes Redressal Commission · (2022) 12 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 21