COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 116 of 1,397

Tribunals and Commissions17 Jan 2023Partly Allowed

Patel Home Furnishing Vs National Insurance Co. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0058

Consumer Protection Act, 1986 — Section 2(1)(d), 21Recovery of Debts and Bankruptcy Act, 1993 — Section 19

Tribunals and Commissions17 Jan 2023Partly Allowed

Bharat Salt And Chemical Industries Limited Vs Oriental Insurance Co. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0049

Tribunals and Commissions16 Jan 2023Partly Allowed

Alok Ranjan Sinha & Anr Vs Mahindra Lifespace Developers Ltd

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0070

Tribunals and Commissions16 Jan 2023Disposed Of

Anil Sehgal & Anr Vs DLF Universal Ltd. (Previously Known As DLF India Ltd.)

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0051

Consumer Protection Act, 1986 — Section 2(r), 21, 24A

Tribunals and Commissions16 Jan 2023Disposed Of

M/s Universal Sompo General Insurance Co. Ltd Vs Suresh Chand Jain & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0050

Tribunals and Commissions16 Jan 2023Partly Allowed

Himanshu Dewan & 5 Ors Vs Experion Developers Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0045

Consumer Protection Act, 2019 — Section 34(1), 35(1)(a), 47(1)(a)(i), 58(1)(a)(i)

Tribunals and Commissions16 Jan 2023Disposed Of

Hyundai Engineering & Construction Co. Ltd. & Anr Vs United India Insurance Co. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0044

Consumer Protection Act, 1986 — Section 2(1)(d), 24A

Tribunals and Commissions13 Jan 2023Disposed Of

M/s Tirupati Developers Vs Kishor Kalu Sonawane & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0074

Consumer Protection Act, 1986 — Section 13(1)(a), 19, 19AConsumer Protection Act, 2019 — Section 52

Tribunals and Commissions13 Jan 2023Partly Allowed

Dr. George Easow Vs Managing Director, M/S. Selene Constructions Limited & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0036

Consumer Protection Act, 1986 — Section 24A

Tribunals and Commissions12 Jan 2023Disposed Of

Shri Appa Swami Infrastructure Vs Rajendra Narayanrao Mankar & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0068

Consumer Protection Act, 1986 — Section 13(1)(a), 19Consumer Protection Act, 2019 — Section 52

Tribunals and Commissions12 Jan 2023Partly Allowed

Manish Kumar Patni & Anr Vs Emaar Mgf Land Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0033

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest, Act, 2002 — Section 14

Tribunals and Commissions12 Jan 2023Dismissed

Monika Patni & Anr Vs Emaar Mgf Land Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0032

Recovery of Debts due to Bank and Financial Institutions Act, 1993 — Section 19

Tribunals and Commissions12 Jan 2023Dismissed

State Bank Of India Vs Nur Hossain

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0031

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions11 Jan 2023Disposed Of

Ms. Naomi Saxena Vs Shipra Estate & Jai Krishan & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0075

Tribunals and Commissions11 Jan 2023Disposed Of

M/s Taneja Developers & Infrastructure Ltd Vs Sanjay Kapoor

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0067

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions11 Jan 2023Disposed Of

Country Colonisers Pvt. Ltd. Vs Ashok Verma & Anr

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0066

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions11 Jan 2023

M/s Sree Ssm Construction Pvt Ltd Vs Jyotiranjan Mohapatra

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0065

Consumer Protection Act, 1986 — Section 19Consumer Protection Act, 2019 — Section 51(1)

Tribunals and Commissions11 Jan 2023Dismissed

Legacy Global Projects Pvt. Ltd ICICI Lombard General Insurance Company Ltd

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0030

Tribunals and Commissions11 Jan 2023Dismissed

Dr Poonam Makhija Vs Senior Divisional Manager, Life Insurance Corporation Of India

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0029

Insurance Act, 1938 — Section 45

Tribunals and Commissions11 Jan 2023Dismissed

Balmukand Joshi Vs Suresh Rathi Securities Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0028

Code of Civil Procedure, 1908 — Section 10, 11, Order 2 Rule 2Consumer Protection Act, 1986 — Section 13, 14, 21(b)Arbitration and Conciliation Act, 1996 — Section 34, 34(3)