Tribunals and Commissions30 Jan 2023Dismissed
Apurba K Baruah & 7 Ors Vs Larica Estates Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0095
Consumer Protection Act, 1986 — Section 12(1)(c)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 114 of 1,397
Tribunals and Commissions30 Jan 2023Dismissed
United Bank Of India Vs M/s Sterling Pharmaceuticals Products Co. Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions30 Jan 2023Dismissed
Greater Noida Industrial Development Authority Vs Kushagra Singh
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 2(o), 21, 21(b), 24(a)
Tribunals and Commissions27 Jan 2023Dismissed
Dr Baliram Dhondiram Pareswar & Anr Vs Sakuntala Devi Thevarkar Narayan
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0104
Consumer Protection Act, 2019 — Section 58(1)(a)(iii)
Tribunals and Commissions27 Jan 2023Dismissed
M/S. Indian Spinal Injuries Centre & Anr Vs C.R. Gautam & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0103
Tribunals and Commissions27 Jan 2023Dismissed
L.K.M. Hospital Vs S. Murugan
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0102
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions25 Jan 2023Dismissed
Consumer Protection Council, Tamilnadu & Anr Vs Branch Manager, Indian Bank & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0108
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions25 Jan 2023Partly Allowed
Meenu Jain Vs M/s DLF Universal Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0107
Tribunals and Commissions25 Jan 2023
IFFCO Tokio General Insurance Company Limited Vs Ecoscape International Private Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0101
Consumer Protection Act, 1986 — Section 13(1)(a), 19
Tribunals and Commissions25 Jan 2023Dismissed
Shanti Sales (India) Private Limited Vs UCO Bank & Anr
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 19, 24A(1), 24A(2)Indian Penal Code, 1860 — Section 120B, 420
Tribunals and Commissions25 Jan 2023Disposed Of
Rekha Sharma Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 2(1), 21(b)Motor Vehicles Act, 1988 — Section 6
Tribunals and Commissions25 Jan 2023Partly Allowed
SS Coralwood Apartment Buyers Association Vs SS Group Private Limited
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0091
Tribunals and Commissions25 Jan 2023Partly Allowed
Tejinder Singh Atwal & Anr Vs Varali Properties Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0090
Tribunals and Commissions25 Jan 2023Disposed Of
Inland World Logistics Pvt. Ltd Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0089
Right to Information Act, 2005 — Section 6Fire Service Act, 1950 — Section 11C, 12
Tribunals and Commissions25 Jan 2023Partly Allowed
Ram Kumar Gupta & Anr Vs M/s Vatika Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0088
Tribunals and Commissions25 Jan 2023Partly Allowed
Nitin Kumar Sehra & Anr Vs M/s. Bestech India Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0087
Tribunals and Commissions25 Jan 2023Disposed Of
Manohar Infrastructure & Constructions Private Limited & 2 Ors Vs Asha Garg & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0086
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions25 Jan 2023Disposed Of
Manohar Infrastructure & Constructions Private Limited & 2 Ors Vs Mrs. Prem Lata W/O Mr. Tarlok Chand
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0085
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions25 Jan 2023Disposed Of
Manohar Infrastructure & Constructions Private Limited & 2 Ors Vs Jyoti Dogra Sood
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0084
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions24 Jan 2023Dismissed
Murlidhar Aggarwal & Anr Vs Dr. Madulal (Gynecoligist)
National Consumer Disputes Redressal Commission · (2023) 01 NCDRC CK 0109