Tribunals and Commissions17 Feb 2023Dismissed
Rekha Gautam Vs Ambience Infrastructure Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0055
Consumer Protection Act 1986 — Section 2(d)(i), 21(a)(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 111 of 1,397
Tribunals and Commissions17 Feb 2023Dismissed
Texport Industries Pvt. Ltd. Vs Export Credit Guarantee Corporation
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(1)Income Tax Act, 1961 — Section 10(B)
Tribunals and Commissions17 Feb 2023Disposed Of
P. Palanisamy Vs M/S. Anjli Infra Housing LLP
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 2(r)
Tribunals and Commissions17 Feb 2023Disposed Of
Malvika Dimri Vs Janta Land Promoters Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0039
Tribunals and Commissions17 Feb 2023Dismissed
M/s Afcons Developers Pvt. Ltd Vs Brijlal Menghraj Ahuja & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0038
Consumer Protection Act 1986 — Section 2(1)(d)(ii), 19
Tribunals and Commissions16 Feb 2023Allowed
M.G. Fincap Pvt. Ltd Vs Green Bay Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0058
Tribunals and Commissions16 Feb 2023Allowed
Dr. Hulesh Mandle, M.D. Vs Neeraj Kumar
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 17, 24A(1), 24A(2), 26
Tribunals and Commissions16 Feb 2023Dismissed
Rajinder Singh & 4 Ors Vs Dr. Ashok Kumar Nandra & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions16 Feb 2023Dismissed
State Bank Of Bikaner And Jaipur Vs S. Ponnusamy & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions15 Feb 2023Dismissed
M/s TDI Infrastructure Ltd. Vs Col. Karan Bhagat
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0090
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions15 Feb 2023Partly Allowed
Praveen Kumar Bansal Vs Debashish Bhowmick & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0036
Tribunals and Commissions15 Feb 2023Partly Allowed
Mukul Pareek & Anr Vs M/s Jaiprakash Associates Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0035
Real Estate (Regulatory and Development) Act, 2016 — Section 8
Tribunals and Commissions14 Feb 2023Dismissed
M/s R.R. Agarwal Jewellers Pvt. Ltd Vs United India Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0089
Consumer Protection Act, 1986 — Section 17, 17(a)(i), 19, 21(a)
Tribunals and Commissions14 Feb 2023Dismissed
Oriental Insurance Co. Ltd.Vs Christian Medical College
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0047
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions14 Feb 2023Disposed Of
M/s Jaiprakash Associates Ltd Vs Chetna Tiwari & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0046
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions14 Feb 2023Disposed Of
M/s Jaiprakash Associates Ltd. Vs Veena Goel Vinzant
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0045
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions14 Feb 2023Dismissed
Nomeshwar Prasad Baluapuri & 4 Ors Vs Dr. Mukund Thakur & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions14 Feb 2023Disposed Of
Namish Chand & Anr Vs Ramprastha Promoters And Developers Private Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions14 Feb 2023Dismissed
Hyundai Motor India Ltd. & Anr Vs Hansraj Siyag & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Feb 2023Disposed Of
M/s Anjaneya Jewellery Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0030