Tribunals and Commissions01 Mar 2023Allowed
New Horizon College Of Engineering Vs Kum Sandhya K R
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0029
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 109 of 1,397
Tribunals and Commissions01 Mar 2023Dismissed
3BEN'S Constructions & 2 Ors Vs Bency Raghavan
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0020
Tribunals and Commissions01 Mar 2023Partly Allowed
Pramod Arora Vs M/s Ireo Grace Realtech Private Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0008
Contract Act, 1872 — Section 74
Tribunals and Commissions01 Mar 2023Partly Allowed
Bulbul Banerjea & Anr Vs Parsvnath Developers Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0007
Tribunals and Commissions01 Mar 2023Dismissed
D. Padma Vs Branch Manager, State Bank Of Hyderabad & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions28 Feb 2023Partly Allowed
Raj Kumar Singhal Vs Ireo Waterfront Private Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0082
Tribunals and Commissions28 Feb 2023Disposed Of
Anjani Industries Pvt. Ltd. Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0081
Tribunals and Commissions28 Feb 2023Disposed Of
Regional Cancer Centre Vs R. Bahuleyan
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0080
Constitution of India, 1950 — Article 226
Tribunals and Commissions27 Feb 2023Dismissed
M/s Sawariya Trading Co Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0088
Code of Criminal Procedure, 1973 — Section 173
Tribunals and Commissions27 Feb 2023Partly Allowed
Anita Raj @ Anita Singh Madan Vs M/s Country Colonisers Private Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0087
Tribunals and Commissions27 Feb 2023Disposed Of
Ms. Manju Sharma Vs M/s BPTP Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0086
Tribunals and Commissions27 Feb 2023Dismissed
Ashis Kumar Sarkar Vs Uttam Karmakar & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Feb 2023Disposed Of
Tata AIG Life Insurance Co. Ltd. & Anr Vs Kuldeep Kumar
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0084
Tribunals and Commissions27 Feb 2023Disposed Of
State Bank Of India Vs Bijay Kumar Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0083
Tribunals and Commissions24 Feb 2023Partly Allowed
Sanjiv Kumar Jain & Anr Vs Lodha Crown Buildmart Private Limited
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0071
Consumer Protection Act 1986 — Section 2(1)(d), 2(1)(o)
Tribunals and Commissions23 Feb 2023Disposed Of
Jyoti Chanana Vs M/s SS Group Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 2(d)
Tribunals and Commissions23 Feb 2023Dismissed
Mita Dey Roy Vs Medical College & Hospital & 5 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0072
Consumer Protection Act 1986 — Section 2(1)(d), 2(1)(o)
Tribunals and Commissions23 Feb 2023Partly Allowed
Unique Affordable Homes Pvt Ltd & Anr Vs Harsh Kothari
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0070
Tribunals and Commissions23 Feb 2023Dismissed
Bathinda Development Authority & Anr Vs Paramjit Kaur
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0069
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions23 Feb 2023Dismissed
Dr. J.S. Sidhu Vs Ashok Bhandari & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 02 NCDRC CK 0068
Consumer Protection Act 1986 — Section 21(b)