Tribunals and Commissions15 Mar 2023Dismissed
Sweta Pradip Popat Vs Larson & Tubro Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 21, 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 106 of 1,397
Tribunals and Commissions14 Mar 2023
Herculeno William Fernandis Vs Sudhir Vishnu Rane
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0104
Consumer Protection Act, 1986 — Section 19, 24, 27, 27A
Tribunals and Commissions14 Mar 2023Disposed Of
Dr Pawan Malhan Vs Architects. DWG & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions14 Mar 2023Dismissed
Haryana Shahri Vikas Pradhikaran & Anr Vs H.R. Verma
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions14 Mar 2023Dismissed
Rishi Pal Bharadwaj Vs Deputy Director Vikrant Kumar
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 2(1)(o)
Tribunals and Commissions14 Mar 2023Dismissed
R.C. Aggarwal Vs Max New York Life Insurance
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions14 Mar 2023Dismissed
Mitali Mondal @ Mithu Mondal & 3 Ors Vs Smt.Latika Das & 19 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0050
Tribunals and Commissions14 Mar 2023Dismissed
Mitali Mondal @ Mithu Mondal & 3 Ors Vs Chhaya Ghosh & Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0049
Tribunals and Commissions14 Mar 2023Disposed Of
Vikas Kumar Mishra Vs IFFCO Tokio General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0044
Code of Criminal Procedure, 1973 — Section 173Indian Penal Code, 1860 — Section 378, 379, 406
Tribunals and Commissions14 Mar 2023Partly Allowed
Sanjeev Sehrawat Vs Sunteck Realty Ltd
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0043
Tribunals and Commissions14 Mar 2023Partly Allowed
Jatin Mohan Arora Vs M/s BPTP Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0042
Tribunals and Commissions14 Mar 2023Partly Allowed
Megha Meshram & 14 Ors Vs Dream Projects (An Association Of Persons & 18 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 12(1)(c), 13(6)
Tribunals and Commissions13 Mar 2023
Jasbir Singh Gyan Singh Bhatiya & Anr Vs Jaiprakash Associates Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0103
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions13 Mar 2023Partly Allowed
Narender Gupta Vs M/s Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0071
Tribunals and Commissions13 Mar 2023Dismissed
Dr Indra Chopra Vs Rashmi Saxena
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 316, 326
Tribunals and Commissions13 Mar 2023Dismissed
Kesari Tours Pvt. Ltd Vs Surendra A. Pradhan & 19 Ors
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions13 Mar 2023Disposed Of
Sahdev Bhardwaj & Anr Vs Ramprastha Promoters & Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0032
Contract Act, 1872 — Section 74Real Estate (Regulation and Development) Act, 2016 — Section 40, 79Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 21
Tribunals and Commissions13 Mar 2023Dismissed
Sant Rohidas Leather Industries & Charmaker Development Corporation Ltd Vs Vijaya Bank
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 2(1)(d)(i), 21
Tribunals and Commissions13 Mar 2023Partly Allowed
Bankey Bihari Social Welfare Society Vs Delhi Development Authority & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 2(d), 21, 22, 24A, 26Consumer Protection Act, 2019 — Section 69Limitation Act, 1963 — Section 22
Tribunals and Commissions10 Mar 2023
M/s Gramin Educational & Welfare Society & Anr Vs Oriental Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 03 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 19