Tribunals and Commissions18 Apr 2023Partly Allowed
Achuthan N. Nair & Anr Vs D. S. D. Infrastructure (P) Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0082
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 100 of 1,397
Tribunals and Commissions18 Apr 2023Allowed
Pushpa Jaiswal & 2 Ors Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 21Insurance Act, 1938 — Section 45
Tribunals and Commissions18 Apr 2023Dismissed
M/s Nirani Sugars Ltd Vs New India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions18 Apr 2023Dismissed
M/s Shiv Udyog & Anr Vs M/s S.B.I. General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 2(1)(d)Insurance Act, 1938 — Section 64UM
Tribunals and Commissions18 Apr 2023Partly Allowed
Chandrashekhar Nagar & Anr Vs M/s M.K. Group
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0068
Tribunals and Commissions18 Apr 2023Partly Allowed
Tilak Raj Barreja & Anr Vs M/s Parsvnath Landmark Developers Private Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0067
Tribunals and Commissions18 Apr 2023Disposed Of
Ranvir Singh Singal Vs Managing Director, India Bulls Real Estate Corporate & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0066
Tribunals and Commissions18 Apr 2023Disposed Of
Surat Singh & Anr Vs M/s Emaar Mgf Land Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 2(1)(d), 21
Tribunals and Commissions18 Apr 2023Disposed Of
Subhash Chander Malik & Anr Vs M/s Vatika Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 21Companies Act, 2013 — Section 2(87)
Tribunals and Commissions18 Apr 2023Disposed Of
M/s Sumit Chemicals Pvt. Ltd Vs M/s National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 21Insurance Act, 1938 — Section 64UM
Tribunals and Commissions18 Apr 2023Allowed
ICICI Bank Vs Vinay Kumar Goyal & Anr
National Consumer Disputes Redressal Commission · (2023) 04 Allowed CK 0001
Consumer Protection Act, 1986 — Section 21, 21A, 21(b)
Tribunals and Commissions18 Apr 2023Dismissed
Royal Sundaram Alliance Insurance Co. Ltd Vs M/s. Bijender Singh Stone Crusher
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21(b)Insurance act, 1938 — Section 64UM
Tribunals and Commissions17 Apr 2023Dismissed
Gulshan Bala Vs Post Graduate Institute Of Medical Education And Research & 12 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions17 Apr 2023Disposed Of
Jora Ram Bishnoi Vs Haryana Urban Development Authority & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 24A(1)
Tribunals and Commissions17 Apr 2023Disposed Of
Sukh Ram Bishnoi Vs HUDA & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 24A(1)
Tribunals and Commissions17 Apr 2023Dismissed
A. Jayalaxmi & 2 Ors Vs Ayush Hospital & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions17 Apr 2023
M/s Ratnagiri Gas & Power Pvt. Ltd Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0043
Tribunals and Commissions17 Apr 2023Dismissed
Manish Vashishth & Anr Vs HUDA & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0042
Consumer Protection Act 2019 — Section 72
Tribunals and Commissions17 Apr 2023Allowed
M/s City View Enterprises Vs HUDA & Ors
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions17 Apr 2023Disposed Of
Kavita Rawat Vs HUDA & Anr
National Consumer Disputes Redressal Commission · (2023) 04 NCDRC CK 0040
Haryana Shehri Vikas Pradhikaran Act, 1977 — Section 15Haryana Urban Development (Disposal of Land & Buildings), Regulations, 1978 — Regulation 3