Tribunals and Commissions31 May 2023Disposed Of
Rujdar Khan Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0122
Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 92 of 1,397
Tribunals and Commissions31 May 2023Dismissed
Orchid Travel And Tours Vs Kamini Chauchan & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0121
Tribunals and Commissions30 May 2023Disposed Of
College Of Engineering Science & Technology Vs Akhilesh Srivastava & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0133
Tribunals and Commissions30 May 2023Dismissed
Union Of India & 3 Ors Vs Mangayarkarasi & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0132
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 24A, 24A(2)
Tribunals and Commissions30 May 2023Dismissed
Lt. Col. (Retd.) J.S. Ahluwalia Vs Fortis Hospital & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0131
Consumer Protection Act, 1986 — Section 19, 24A
Tribunals and Commissions30 May 2023Dismissed
Smt. Paramjeet Kaur Vs Dr. S.K. Bansal & Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0130
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions30 May 2023Disposed Of
Suresh Kumar Vs Bajaj Allianz General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0129
Tribunals and Commissions30 May 2023Disposed Of
Bajaj Capital Limited Vs Sunita Tak & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0128
Code of Civil Procedure, 1908 — Section 151Companies Act, 1956 — Section 58A(9), 433(e), 433(f), 434, 439Consumer Protection Act, 1986 — Section 3
Tribunals and Commissions29 May 2023Disposed Of
M/s Ramdev Sugar Pvt. Ltd Vs M/s United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0116
Tribunals and Commissions29 May 2023Partly Allowed
Swarnpreet Kaur & Anr Vs Dlf Home Developers Ltd.(Earlier Known As ' Dlf New Gurgaon Homes Developers Pvt. Ltd.')
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0115
Tribunals and Commissions29 May 2023Partly Allowed
Rohit Bhayana & Anr Vs M/s D.L.F. Home Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0114
Tribunals and Commissions29 May 2023Partly Allowed
L.K. Dhamija Vs M/s D.L.F. Home Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0113
Tribunals and Commissions29 May 2023Partly Allowed
Ranjana Bhatia Vs M/s D.L.F. Home Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0112
Tribunals and Commissions29 May 2023Partly Allowed
Madhulekha Sawhney Vs M/s Shipra Estate Ltd. & Jai Krishan Estate Developers Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0111
Tribunals and Commissions29 May 2023Partly Allowed
Mayank Kumar & Anr Vs M/s D.L.F. Home Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0110
Tribunals and Commissions29 May 2023Partly Allowed
Sunil Kumar Vs M/s Adani M2K Projects LLP & Anr
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0109
Contract Act, 1872 — Section 74
Tribunals and Commissions29 May 2023Partly Allowed
Shallu Sharma Vs M/s Adani M2K Projects LLP & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0108
Contract Act, 1872 — Section 74
Tribunals and Commissions29 May 2023Disposed Of
Kamakhya Shahi & Anr Vs Jaiprakash Associates Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 2(d), 2(1)(d)Arbitration & Conciliation Act, 1986 — Section 8Uttar Pradesh Apartment (Promotion of construction, Ownership & Maintenance) Act, 2010 — Section 3, 3(s), 4(4)
Tribunals and Commissions29 May 2023Disposed Of
Rakesh Sorout & Anr Vs M/s Ansal Crown Infrabuild Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0098
Consumer Protection Act, 1986 — Section 2, 2(r), 21
Tribunals and Commissions29 May 2023Partly Allowed
Tejinder Singh Vs M/s Shipra Estate Ltd. & Jai Krishan Estate Developers Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 05 NCDRC CK 0097
Contract Act, 1872 — Section 75