Tribunals and Commissions21 Jun 2023Dismissed
Branch Manager, HDFC Bank Vs Astasekhar Roychowdhury & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0066
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 88 of 1,397
Tribunals and Commissions21 Jun 2023Dismissed
Bank Of India & Anr Vs Ganesh Manikalal Meshram & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0065
Tribunals and Commissions21 Jun 2023Dismissed
Shipra Hotels Ltd.Vs Shri V.P. Gupta
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0064
Tribunals and Commissions21 Jun 2023Dismissed
Shipra Hotels Ltd Vs Shri V.P. Gupta & Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0063
Tribunals and Commissions21 Jun 2023Allowed
Soumen Roy & Anr Vs Platinum Dealer Private Limited & 6 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0051
Limitation Act, 1963 — Section 22
Tribunals and Commissions21 Jun 2023Partly Allowed
HDFC Ergo General Insurance Company Ltd Vs Sarbendu Bagchi
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0050
Tribunals and Commissions20 Jun 2023Partly Allowed
Vivek Garg & Anr Vs M/s Shipra Estate Ltd. & Jai Krishna Estate Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0082
Contract Act, 1872 — Section 56
Tribunals and Commissions20 Jun 2023Partly Allowed
Madhur Gupta Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0081
Tribunals and Commissions20 Jun 2023Allowed
Neena Kalra Vs M/s Vatika Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0080
Tribunals and Commissions20 Jun 2023Partly Allowed
Sandeep Grover & Anr Vs Sai Siddhi Developers
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0079
Arbitration and Conciliation Act, 1996 — Section 9Contract Act, 1872 — Section 24, 226
Tribunals and Commissions16 Jun 2023Disposed Of
Lucknow Development Authority Vs Mahesh Ram
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0105
Tribunals and Commissions16 Jun 2023Dismissed
Chhattisgarh State Power Distribution Company Limited & 3 Ors Vs Amrika Bai & 6 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0102
Tribunals and Commissions16 Jun 2023Dismissed
Shashank Anil Singh Vs Star Health & Allied Insurance Company
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0101
Limitation Act, 1963 — Section 12
Tribunals and Commissions16 Jun 2023Disposed Of
ATS Infrastructure Limited & Anr Vs Jaswant Kaur Dhaliwal
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0099
Tribunals and Commissions16 Jun 2023Dismissed
Mohammad Yusuf Raza Vs Indore Transport Agency
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0084
Tribunals and Commissions16 Jun 2023Partly Allowed
Priyanka Tandon & Anr Vs Bhatia Global Hospital & Endosurgery Institute & Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0075
Tribunals and Commissions16 Jun 2023Partly Allowed
Baby Samhitha K.S & 2 Ors Vs Cloud Nine & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions15 Jun 2023Dismissed
Suncity Project Pvt. Ltd. & Ors Vs Lt. Colonet Brijesh Kumar Singh
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 21, 21(a)(i)Consumer Protection Act, 2019 — Section 34(1), 47(1)(a)(i), 58(1)(a)(i)
Tribunals and Commissions15 Jun 2023Partly Allowed
Amarjit Kaur Vs Kotak Mahindra Old Mutual Life Insurance Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions15 Jun 2023Disposed Of
M/s Aftek Developers Pvt. Ltd. & 2 Ors Vs Ajay Kumar
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0046