Tribunals and Commissions05 Jul 2023Allowed
Mahindra And Mahindra Financial Services Ltd Vs Laxmi Narayan Soura
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0033
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 86 of 1,397
Tribunals and Commissions05 Jul 2023Dismissed
Sushil Kumar More & 3 Ors Vs Corporation Bank & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0032
Tribunals and Commissions05 Jul 2023Disposed Of
M/s Global Hospital Vs P. Manjula & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions05 Jul 2023Disposed Of
Sherly Vasan Vs Dr. Latha Inamdar & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0004
Tribunals and Commissions04 Jul 2023Disposed Of
Life Insurance Corporation Of India Vs Jagjit & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0006
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions04 Jul 2023Dismissed
Uttarakhand Power Corporation Limited Vs Munfait Ali Khan
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0003
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions04 Jul 2023Disposed Of
Shivani Vs Managing Director Mahindra & Mahindra Ltd. & Ors
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0002
Consumer Protection Act 1986 — Section 21
Tribunals and Commissions03 Jul 2023Disposed Of
Sunil Kumar Vs M/s Shimla Auto Zone & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0031
Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions03 Jul 2023Partly Allowed
M/s Unnayan Builders Pvt. Ltd Vs Smt Srabani Bose
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0030
Tribunals and Commissions03 Jul 2023Partly Allowed
M/s Unnayan Builders Pvt. Ltd Vs Sri Chandi Das Banerji & Another
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0029
Tribunals and Commissions03 Jul 2023Partly Allowed
Reena Dang & Anr Vs M/s Jasmine Buildmart Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0028
Insolvency and Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions03 Jul 2023Partly Allowed
Ajesh Kumar & Anr Vs M/s Raheja Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0027
Tribunals and Commissions03 Jul 2023Dismissed
Rahul Jain Vs M/S. Exact Developers & Promoters Ltd
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(1)(o)
Tribunals and Commissions03 Jul 2023Dismissed
Pramod Kumar Vs HDFC Standard Life Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0025
Tribunals and Commissions03 Jul 2023Disposed Of
Anil Kumar Singh & Anr Vs M/s Mahagun (India) Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 07 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 2(r), 19
Tribunals and Commissions30 Jun 2023Dismissed
Vasireddy Santosh Kumar Vs Sai Yogananda Cold Storage, Rep. By Its Managing Partner, T. Venkateswara Rao & 9 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0108
Consumer Protection Act, 1986 — Section 19, 19A
Tribunals and Commissions28 Jun 2023Dismissed
Dr Hemant & Anr Vs M/s Zenal Construction Private Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0104
Contract Act, 1872 — Section 56Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d) (ii), 2(1)(o)
Tribunals and Commissions28 Jun 2023Disposed Of
Superintendent Of Post Offices & Anr Vs Sachin Kumar
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0103
Consumer Protection Act, 1986 — Section 12Consumer Protection Act 2019 — Section 3, 58(1)(b)India Post Office Act, 1898 — Section 2(i), 6, 33
Tribunals and Commissions26 Jun 2023Dismissed
Lalit Bindal Vs S K Verma
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0107
Consumer Protection Act, 2019 — Section 41
Tribunals and Commissions26 Jun 2023Dismissed
Ved Prakash Vs Branch Manager, Joginder Central Cooperative Bank Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 06 NCDRC CK 0106
Evidence Act, 1872 — Section 102, 107, 115