Tribunals and Commissions31 Aug 2023Partly Allowed
Manoj Madhusudhanan Vs ICICI Bank Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0142
Consumer Protection Act 1986 — Section 21(a)(i)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 75 of 1,397
Tribunals and Commissions31 Aug 2023Partly Allowed
Jayant Mehrotra & Anr Vs Arimas Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0138
Consumer Protection Act 1986 — Section 24AMaharashtra Ownership of Flats Act, 1963 — Section 4(1)
Tribunals and Commissions31 Aug 2023Disposed Of
Archna Dhawan Vs M/s Ireo Grace Realtech (P) Ltd. & Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0137
Code of Civil Procedure, 1908 — Order 7 Rule 11Consumer Protection Act 1986 — Section 2(1)(d), 12(1)(c), 14(1)(d), 21(a)(i)
Tribunals and Commissions31 Aug 2023Partly Allowed
Alok Kumar & Anr Vs Vatika Limited
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0136
Consumer Protection Act 1986 — Section 2(1)(d), 21, 21(a)(i)
Tribunals and Commissions31 Aug 2023Disposed Of
Pushp Lata Vs Bajaj Allianz General Insurance Co. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0135
Consumer Protection Act 1986 — Section 21(a)(i)
Tribunals and Commissions31 Aug 2023Partly Allowed
Arti Vs Dr Gagandeep Goyal & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0134
Consumer Protection Act 1986 — Section 21, 23Evidence Act, 1872 — Section 101, 102, 103
Tribunals and Commissions31 Aug 2023Allowed
M/s Air India Ltd. (National Aviation Company Of India Ltd.) Vs Shakeb Khan Altamash
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0133
Consumer Protection Act 1986 — Section 13, 21, 21(b)
Tribunals and Commissions29 Aug 2023Partly Allowed
Navinya Shipping Services Pvt. Ltd Vs Iffco Tokio General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0130
Marine Insurance Act, 1963 — Section 41
Tribunals and Commissions29 Aug 2023Dismissed
Murari Lal Ahuja & Anr Vs M/s Ramprastha Sare Realty Private Limited
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0129
Insolvency and Bankruptcy Code, 2016 — Section 7, 30(2), 30(4), 31(1), 239
Tribunals and Commissions29 Aug 2023Allowed
Minakshi Balakrishnan & Anr Vs M/s Qureshi Builders & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0128
Tribunals and Commissions29 Aug 2023Dismissed
New India Assurance Co. Ltd. & Anr Vs Cap. Dip Bahadur Chettri
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0127
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions29 Aug 2023Dismissed
M/S. R.K. City Developers Pvt. Limited & Anr Vs Dr. Suresh Kumar Gupta & 7 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0126
Tribunals and Commissions28 Aug 2023Dismissed
M/s G.K. Granites Vs Oriental Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0141
Consumer Protection Act 1986 — Section 2(1)(d), 2(1)(d)(ii), 19
Tribunals and Commissions28 Aug 2023
Santokh Singh Vs M/s Kashish Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0140
Tribunals and Commissions28 Aug 2023Dismissed
Chotanagpur Graphite (P) Ltd. Vs Bajaj Allianz General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0132
Tribunals and Commissions28 Aug 2023Dismissed
Umesh Kumar Garg Vs State Bank Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0131
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions25 Aug 2023Allowed
NG Technology, A Partnership Firm Vs Punjab National Bank & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0113
Consumer Protection Act 1986 — Section 2( 1)( d), 2( 1)( d)(ii), 2( m)(i), 19Partnership Act 1932 — Section 18, 19General Clauses Act, 1897 — Section 3(42)
Tribunals and Commissions25 Aug 2023Allowed
Jaimanti Devi Vs Branch Manager, ICICI Lombard
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0112
Consumer Protection Act 1986 — Section 11, 17( 2), 17(2)(a), 17(2)(a), 21(b)Indian Penal Code, 1860 — Section 302
Tribunals and Commissions25 Aug 2023Dismissed
Manager, Srei Paribas, Srei Equipment Finance Pvt. Ltd. & Anr Vs K.A. Hanumesh
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0102
Consumer Protection Act 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions23 Aug 2023Allowed
Rakesh Gupta & Anr Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0117
Consumer Protection Act 1986 — Section 2(o)Haryana Apartment Ownership Act, 1983 — Section 11