Tribunals and Commissions05 Sept 2023Partly Allowed
M/s. K.G.N. Ore Carrier Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0017
Marine Insurance Act, 1963 — Section 19, 20
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 74 of 1,397
Tribunals and Commissions05 Sept 2023Disposed Of
Jagannathi Devi (Dead) Thru Lakhan Lal Gupta Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0007
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions05 Sept 2023Disposed Of
Manohar Infrastructure & Constructions Pvt. Ltd Vs Anil Gupta & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0006
Tribunals and Commissions04 Sept 2023Disposed Of
Godrej Properties & Investment Ltd. (Now Known As Godrej Properties Ltd Vs Dr. Sam Batlivala & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions04 Sept 2023Dismissed
Pawan Seigell Vs R.G. Motors & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Sept 2023Allowed
Ankita Dabas Vs M/s Ireo Grace Realtech Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0009
Tribunals and Commissions04 Sept 2023Disposed Of
Surender Singh Vs Tata Motors Finance Ltd.
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0008
Tribunals and Commissions04 Sept 2023Disposed Of
M/s Omaxe Chandigarh Extension Developers Private Limited & Anr Vs Alka Khera & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0005
Tribunals and Commissions04 Sept 2023Disposed Of
M/s Omaxe Chandigarh Extention Developers Private Limited & Anr Vs Sundari Mehtab Kaur & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0004
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions04 Sept 2023Disposed Of
M/s Harsh Constructions & Anr Vs Consumer Welfare Association & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0003
Tribunals and Commissions01 Sept 2023Disposed Of
Mrs. Aruna M.Pai Vs K.Keshava Bhat
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0066
Tribunals and Commissions01 Sept 2023Dismissed
U.P Avas Evam Vikas Parishad Vs Arun Kumar Tiwari
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0024
Tribunals and Commissions01 Sept 2023Dismissed
M/s TDI Infrastrcuture Ltd Vs Anil Dua
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Sept 2023Dismissed
Kawita Singh Vs Reliance General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0022
Tribunals and Commissions01 Sept 2023Allowed
Association Of Invertors Rights Vs M/s TGS Constructions (P) Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0014
Tribunals and Commissions01 Sept 2023Disposed Of
Iridia Jan Kalyan Samiti (Regd) Vs Kaveri Sahakari Avas Samiti Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0002
Consumer Protection Act 1986 — Section 21
Tribunals and Commissions01 Sept 2023Dismissed
HDFC Bank Ltd. & Anr Vs Vinay Thapar & Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0001
Tribunals and Commissions31 Aug 2023Allowed
Mahendra Rangare, Partner, M/S. Shree Vinayaka Packaging Solution Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0146
Consumer Protection Act 1986 — Section 21Indian Insurance Act, 1938 — Section 64UM
Tribunals and Commissions31 Aug 2023Disposed Of
Ganesh Dutt Pandey & 15 Ors Vs Paras Seasons Haven Private Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0144
Consumer Protection Act 1986 — Section 12(c), 21
Tribunals and Commissions31 Aug 2023Disposed Of
Virender Sharma & Anr Vs M/s Haamid Real Estates Private Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 08 NCDRC CK 0143
Consumer Protection Act 1986 — Section 21