COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 72 of 1,397

Tribunals and Commissions15 Sept 2023Partly Allowed

Dharmendra Sharma Vs Agra Development Authority

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0047

Consumer Protection Act, 1986 — Section 21, 24ALimitation Act, 1963 — Section 18, 19

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Tribunals and Commissions15 Sept 2023Dismissed

Sangita Chaudhri Vs M/s Logix Infrastructure Private Limited Through Its Directors

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0046

Insolvency and Bankruptcy Code, 2016 — Section 14

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Tribunals and Commissions15 Sept 2023Dismissed

Mrs. Kamlesh Mehra Vs M/s Logix Infrastructure Private Limited Through Its Directors

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0045

Insolvency and Bankruptcy Code, 2016 — Section 14

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Tribunals and Commissions15 Sept 2023Dismissed

Rani Mehra Vs M/s Logix Infrastructure Private Limited Through Its Directors

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0044

Insolvency and Bankruptcy Code, 2016 — Section 14

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Tribunals and Commissions15 Sept 2023Dismissed

Mrs. Anita Mehra Vs M/s Logix Infrastructure Private Limited Through Its Directors & Ors

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0043

Insolvency and Bankruptcy Code, 2016 — Section 14

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Tribunals and Commissions15 Sept 2023Disposed Of

Shailendra Sharma Vs Manager, Magma Finance Corp. Ltd

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0042

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions14 Sept 2023Disposed Of

Harpreet Singh Bhalla Vs Shri Ata Hussain & Anr

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0069

Consumer Protection Act, 1986 — Section 58(1)(b)

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Tribunals and Commissions14 Sept 2023Disposed Of

Hindu Society Of Metropolitan Chicago Vs United India Insurance Company Limited & 4 Ors

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0068

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Tribunals and Commissions13 Sept 2023Dismissed

Oriental Insurance Company Limited Vs Indumat

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0053

Consumer Protection Act, 1986 — Section 58(1)(b)

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Tribunals and Commissions13 Sept 2023Dismissed

India First Life Insurance Company Limited & Anr Vs Kuchimanchi Sambhu Prasad & 3 Ors

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0052

Consumer Protection Act, 1986 — Section 58(1)(b)

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Tribunals and Commissions12 Sept 2023Allowed

M/s Jindal Poly Films Ltd Vs Oriental Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0099

Consumer Protection Act, 1986 — Section 3Insurance Act, 1938 — Section 64UM, 64UM(2), 64UM(3), 64UM(3)Carriers Act, 1865 — Section 10

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Tribunals and Commissions12 Sept 2023Disposed Of

Urmila Devi Sharma Vs Shiv Sai Infrastructure Pvt. Ltd.

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0067

Civil Procedure Code 1908 — Section 25Code of Criminal Procedure, 1973 — Section 406Consumer Protection Act, 1986 — Section 22(B)

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Tribunals and Commissions12 Sept 2023Disposed Of

Monica Ahluwalia & Anr Vs Varali Properties Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0026

Consumer Protection Act, 1986 — Section 2(d), 21Real Estate (Regulation and Development) Act, 2016 — Section 79

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Tribunals and Commissions11 Sept 2023Dismissed

VIPIL Vs Volkswagan Group Sales India Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0051

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Tribunals and Commissions11 Sept 2023Dismissed

Correspondent, Srm Institute Of Science & Technology & 2 Ors Vs R. Rahul & Anr

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0050

Consumer Protection Act, 1986 — Section 58(1)(b)

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Tribunals and Commissions11 Sept 2023Dismissed

Santosh Mishra & Jaslok Hospital Vs Sabir & Anr

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0041

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Tribunals and Commissions11 Sept 2023Dismissed

M/s Arti Music Represented By Proprietor Mr. Dinesh Prasad Shaw Vs Bharat Chandra & Anr

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0040

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Tribunals and Commissions11 Sept 2023Disposed Of

HDFC Standard Life Insurance Co. & Anr Vs Panmati Singh

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0039

Code of Civil Procedure, 1908 — Order 22 Rue 1Consumer Protection Act, 2019 — Section 58(1)(b)

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Tribunals and Commissions11 Sept 2023Partly Allowed

Priyanka Chopra & Anr Vs M/s Greenbay Infrastructure Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0029

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Tribunals and Commissions11 Sept 2023Partly Allowed

M/s T.G. Marketing Pvt. Ltd.Vs M/s Brahma City Pvt. Ltd.

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0028

Arbitration and Conciliation Act, 1996 — Section 8

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