Tribunals and Commissions20 Sept 2023Dismissed
Sugandha Singh Vs HDFC Ergo General Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 71 of 1,397
Tribunals and Commissions20 Sept 2023Dismissed
Mahalaxmi Agro Products Ltd. & 2 Ors Vs Mr. Avijit Sen
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0072
Tribunals and Commissions20 Sept 2023Allowed
Niraj Kumar Sindhu & Anr Vs Fortis Hospital & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0071
Tribunals and Commissions20 Sept 2023Dismissed
Prof. (Mrs). Nelly Rodrigues Vs Branch Manager, Iffco Tokio General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0070
Tribunals and Commissions19 Sept 2023Disposed Of
Ashok Kumar Garg Vs United Bank Of India
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 Sept 2023Disposed Of
M/s Lakda Dal & Besan Utpadan Kendra & 2 Ors Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0060
Tribunals and Commissions19 Sept 2023Disposed Of
United India Insurance Co. Ltd. & Ors Vs M/s Rayana Paper Board Industries Ltd
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0059
Tribunals and Commissions19 Sept 2023Allowed
Standard Chartered Bank & Anr Vs Mankumar Kundliya
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 2(d), 2(1)(d), 19
Tribunals and Commissions18 Sept 2023Dismissed
Neelam Devi Vs Cholamandalam M.S. General Insurance Company
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0098
Tribunals and Commissions18 Sept 2023Partly Allowed
Shalini Chugh & 33 Ors Vs Gardenia Aims Developers Private Limited
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 12(1)(c), 13(6)
Tribunals and Commissions18 Sept 2023Partly Allowed
Smita Khemka Vs M/s Parsvnath Hessa Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0082
Tribunals and Commissions18 Sept 2023Disposed Of
Ultra Look Ventures Pvt. Ltd. Vs Gobinda Bidyadhar Sahoo
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Sept 2023Dismissed
M/s Silverton Pulp And Papers Private Limited Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Sept 2023Disposed Of
Rajiv Kashyap Vs Varsha D. Joshi & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Sept 2023Disposed Of
Haryana State Agricultural Marketing Board & Anr Vs Nand Kishore
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions15 Sept 2023Allowed
Peddeti Pradyosthna Vs M/s V. Rattaiah & Co. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0108
Tribunals and Commissions15 Sept 2023Partly Allowed
Shobha Gambhir Vs Life Insurance Corporation Of India
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0056
Contract Act, 1872 — Section 2(b)
Tribunals and Commissions15 Sept 2023Partly Allowed
Gaganjeet Bhullar Vs M/s Emirates Airlines, Delhi & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0055
Tribunals and Commissions15 Sept 2023Partly Allowed
Raju Hans & Anr Vs M/s Vatika Limited @ Vatika Triangle
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0049
Tribunals and Commissions15 Sept 2023Dismissed
N.V. Chandramohan Vs Managing Director, Kovai Medical Centre And Hospital
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0048