Tribunals and Commissions20 Sept 2023Dismissed
Punjab State Power Corporation Ltd. & Ors Vs Deepak Kumar
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0131
Consumer Protection Act, 201986 — Section 58(1)(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 70 of 1,397
Tribunals and Commissions20 Sept 2023Dismissed
M/s Parkwood Developers Private Limited Vs Sanjeev Kumar Banotra & Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0107
Tribunals and Commissions20 Sept 2023Dismissed
Adhikarla Satya Surya Kanaka Durgaprasad Vs Ch. Rambabu
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0106
Tribunals and Commissions20 Sept 2023Allowed
Kamlesh Gupta Vs M/s Suncity Projects Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 2(1)(d), 14(hb), 21, 24A
Tribunals and Commissions20 Sept 2023Partly Allowed
M/s Barmalt Malting (India) Private Limited Vs National Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions20 Sept 2023Disposed Of
Devendra Kumar Goel & Anr Vs Antriksh Developers & Promoters Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 2(b), 21, 22
Tribunals and Commissions20 Sept 2023Partly Allowed
Satish Kumar Chawla & Anr Vs M/s Vatika Limited
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0090
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions20 Sept 2023Disposed Of
R.L. Batheja Vs Vijeta Co Operative Group Housing Society Ltd.
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0089
Consumer Protection Act, 1986 — Section 2(i)(g), 21(a)(i), 24ALegal Services Authorities Act, 1947 — Section 12(c)(1)
Tribunals and Commissions20 Sept 2023Dismissed
Yamuna Shelters Pvt. Ltd. Vs Greater Noida Industrial Development Authority & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0088
Consumer Protection Act, 1986 — Section 12, 21
Tribunals and Commissions20 Sept 2023Dismissed
A. Infrastructure Limited Vs Macrotech Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0087
Real Estate (Regulation and Development) Act, 2016 — Section 18State Financial Corporation Act, 1951 — Section 29, 31
Tribunals and Commissions20 Sept 2023Partly Allowed
Samarendra Nath Ghosh & 2 Ors Vs M/s Exclusive Homes Private Limited
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0086
Tribunals and Commissions20 Sept 2023Partly Allowed
Dr. Yamini & Anr Vs Ansal Phalak Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions20 Sept 2023Partly Allowed
Jamit Kaur Alias Jamit Kaur Teji Vs DLF Universal Limited
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0084
Tribunals and Commissions20 Sept 2023Dismissed
Nitin Kumar Sehra & Anr Vs M/s Bestech India Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0080
Tribunals and Commissions20 Sept 2023Dismissed
Shri Ram Life Insurance Co. Ltd Vs Namasani Venkata Lakshmamma & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0079
Tribunals and Commissions20 Sept 2023Dismissed
Subhrajit Das Vs M/s Vindhya Project Pvt. Ltd. & 10 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0078
Contract Act, 1872 — Section 73, 74
Tribunals and Commissions20 Sept 2023Dismissed
Anil Franklin Vs M/s Paramount Villas Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 51
Tribunals and Commissions20 Sept 2023Disposed Of
M/s Omaxe Chandigarh Extension Developers Private Limited Vs Anupama Gandhi
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions20 Sept 2023Disposed Of
Hansa Jain & Anr Vs I.C.I.C.I Bank Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 19Indian Penal Code, 1860 — Section 420
Tribunals and Commissions20 Sept 2023Disposed Of
M/s Manohar Infrastructure & Construction Private Limited Vs Virinder Bharadwaj
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0074
Punjab Apartment and Property Regulation Act, 1995 — Section 6, 44