Tribunals and Commissions26 Sept 2023Disposed Of
Dr. Anamika Dixit Vs Ankit Jain & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0111
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 69 of 1,397
Tribunals and Commissions26 Sept 2023Disposed Of
Birla Sun Life Insurance Co. Ltd. & Anr Vs Ettedi Gangamma
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0110
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions26 Sept 2023Disposed Of
Manjula Vs PNB Metlife India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0109
Consumer Protection Act, 2019 — Section 2(g), 58(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions25 Sept 2023Disposed Of
Sanjay Gupta Vs M/s Jindal Realty Limited
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0127
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions25 Sept 2023Disposed Of
Gruh Finance Ltd. Vs Vaibhav Balbhim Deshpande
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0125
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Sept 2023Allowed
Jaspal Singh Vs Tata AIG General Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0115
Sale of Goods Act, 1930 — Section 19, 19(1)Motor Vehicles Act, 1988 — Section 2(30)
Tribunals and Commissions25 Sept 2023Dismissed
Baby Palak Khan & 2 Ors Vs Dr. Amit Upadhyay & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0103
Indian Penal Code, 1860 — Section 326, 336
Tribunals and Commissions25 Sept 2023Dismissed
Station Master, Berhampore & 3 Ors Vs Aditya Kumar Saha
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0102
Consumer Protection Act, 1986 — Section 21(b)Railway Claims Tribunal Act, 1987 — Section 13(1)(a)(i), 15, 28
Tribunals and Commissions25 Sept 2023Partly Allowed
M/S. Simex India Pvt. Ltd. (Formerly Known As M/S. Simex Marketing Services Pvt. Ltd.) Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0101
Tribunals and Commissions25 Sept 2023Allowed
Canara Bank Vs Piyush Tripathi & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 2(1)(d), 21
Tribunals and Commissions22 Sept 2023Disposed Of
Amitabh Doss & Anr Vs W. Bengal Housing Board (Wbhb) & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0140
Tribunals and Commissions22 Sept 2023Dismissed
SVP Builders India Ltd Vs Manisha Kaushal & Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0139
Tribunals and Commissions21 Sept 2023Dismissed
M/s Sri Sanjeeva Sai Flour Mill Vs M/s United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0137
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions21 Sept 2023Disposed Of
Rajasthan State Mines & Minerals Ltd. & Anr Vs Prabhat Kumar Chaturvedi & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 21(b)Employees PF Scheme 1952 — Section 7A, 17
Tribunals and Commissions21 Sept 2023Disposed Of
Narendra Ojha & Anr Vs District Co Operative Officer & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0096
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions21 Sept 2023Disposed Of
Punjab National Bank (Erstwhile United Bank Of India) Vs Rajendra Maharana & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0095
Consumer Protection Act, 1986 — Section 21, 21(b)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(13)Indian Penal Code, 1860 — Section 306, 420
Tribunals and Commissions21 Sept 2023Dismissed
Surat Singh Rathi Vs Shiv Kumar & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 2(1)(d), 21, 21(b)Indian Penal Code, 1860 — Section 420, 468
Tribunals and Commissions20 Sept 2023Dismissed
Adhikarla. Satya Surya Kanaka Durgaprasad Vs Ch. Rambabu
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0134
Tribunals and Commissions20 Sept 2023Dismissed
H.P. Housing & Urban Development Authority(Himuda) Vs Sapna Verma
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0133
Consumer Protection Act, 1986 — Section 15, 21(b)
Tribunals and Commissions20 Sept 2023Dismissed
M/s Indus Hospitals Vs Rajeev Lochan Singh
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0132