COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 68 of 1,397

Tribunals and Commissions04 Oct 2023Disposed Of

Director, General State Transport Haryana & Anr Vs Ashok Kumar Prajapat

National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0001

Consumer Protection Act, 1986 — Section 14(1)Consumer Protection Act, 2019 — Section 39(1)

Tribunals and Commissions03 Oct 2023Dismissed

Khushal Chandra Nirmal Kaur Bhura Jewellers Vs Ku. Archana Chouhan

National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0064

Consumer Protection Act 1986 — Section 21(1)(b)

Tribunals and Commissions03 Oct 2023Dismissed

Lucknow Development Authority Vs Visheshwar Prasad

National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0030

Consumer Protection (Consumer Commission Procedure) Regulations, 2020 — Regulation 14

Tribunals and Commissions03 Oct 2023Dismissed

Hukum Singh Vs Divisional Engineer, M.P. Poorva Kshetra Vidyut Vitran Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0018

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions29 Sept 2023Disposed Of

Sushila Singh Vs Birla Sun Life Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0143

Constitution of India, 1950 — Article 141Consumer Protection Act, 1986 — Section 13(4), 19Insurance Act, 1938 — Section 45

Tribunals and Commissions29 Sept 2023Disposed Of

Oriental Insurance Co. Ltd Vs Ravinder Singh Kang

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0142

Consumer Protection Act, 1986 — Section 17(a)(i)Insurance Act, 1938 — Section 64UM

Tribunals and Commissions29 Sept 2023Disposed Of

Sahara City Homes, Marketing & Sales Corporation (Sahara Prime City Ltd.) & 3 Ors Vs Sanjay Jain

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0141

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions27 Sept 2023Disposed Of

Balwan Singh Kaushik & Anr Vs M/S. Ardee Infrastructure Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0145

Consumer Protection Act, 1986 — Section 19Contract Act, 1872 — Section 74

Tribunals and Commissions27 Sept 2023Disposed Of

L. G. Electronics India Pvt. Ltd Vs Jaganath Life Care Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0123

Consumer Protection Act, 1986 — Section 2(d), 19Arbitration and Conciliation Act, 1996 — Section 8

Tribunals and Commissions27 Sept 2023Disposed Of

Oriental Insurance Co. Ltd Vs M/s Kamal Tex Fab

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0122

Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM

Tribunals and Commissions27 Sept 2023Disposed Of

Sadhna Agrawal Vs United India Insurance Company Limited

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0121

Consumer Protection Act, 1986 — Section 19Motor Vehicle Act, 1988 — Section 3, 181

Tribunals and Commissions27 Sept 2023Disposed Of

Sahara City Homes Ltd Vs Colonel Ajit Singh

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0120

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions27 Sept 2023Disposed Of

Omaxe Limited Vs Sandhya Singh

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0119

Consumer Protection Act, 2019 — Section 34, 34(1), 47, 47(1)(a)(i), 51, 58(1)(a)(i)

Tribunals and Commissions27 Sept 2023Disposed Of

National Insurance Company Ltd Vs M/s Vineemee Construction Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0118

Consumer Protection Act, 1986 — Section 2(1)(d), 19

Tribunals and Commissions27 Sept 2023Disposed Of

Kamaljit Singh Gill Vs United India Insurance Company Ltd

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0117

Consumer Protection Act, 1986 — Section 21

Tribunals and Commissions27 Sept 2023Allowed

Surendra Ram Vs Dr. Ramesh Prasad Singh

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0116

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions26 Sept 2023Dismissed

Winsome Yarns Ltd Vs ICICI Lombard General Indusrace Co. Ltd

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0124

Tribunals and Commissions26 Sept 2023Disposed Of

M/s Mankind Pharma Pvt. Ltd Vs New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0114

Tribunals and Commissions26 Sept 2023Disposed Of

Superintendent Of Post Office Through Superintendent Of Post Office, Dholpur Vs Mahender Singh

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0113

Consumer Protection Act, 1986 — Section 21(b)India Post Office Act 1898 — Section 6

Tribunals and Commissions26 Sept 2023Disposed Of

Senior Post Master Serampore Head Post Office Vs Jayanta Goswami & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0112

Consumer Protection Act, 1986 — Section 21(b)