Tribunals and Commissions10 Oct 2023Dismissed
Manohar Infrastructure & Construction Pvt. Ltd Vs Sahil Vasisht
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0074
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 66 of 1,397
Tribunals and Commissions10 Oct 2023Dismissed
Oriental Insurance Co. Ltd Vs Shri Sushil Kumar Gupta
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0050
Tribunals and Commissions09 Oct 2023Dismissed
Narayan Das Vs Ajmer Vidyut Vitran Nigam Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0076
Tribunals and Commissions09 Oct 2023Dismissed
Chunni Ram Sharma Vs ACE India Abodes Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0075
Tribunals and Commissions09 Oct 2023Dismissed
Managing Director, Sunil Steels Melamparambil Vs Raju George
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0071
Consumer Protection Act 1986 — Section 21(1)(b)
Tribunals and Commissions09 Oct 2023Dismissed
Partha Pratim Sanyal Vs Dr S.N. Guchait & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0070
Tribunals and Commissions09 Oct 2023Dismissed
Manager, Bajaj Allianz General Insurance Co. Ltd. Vs Shri Kinkar Panja & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Oct 2023Dismissed
Ajmer Vidyut Vitran Nigam Ltd Vs Branch Manager, United India Insurance Company Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 380
Tribunals and Commissions09 Oct 2023Dismissed
Neelam Das Vs Nabendu Banerjee & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 12, 21(b), 27A
Tribunals and Commissions09 Oct 2023Disposed Of
Ram Singh Vs Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Oct 2023Disposed Of
Chief Administrator, Gmada & Anr Vs Sandeep Bansal & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0026
Consumer Protection Act, 2019 — Section 51Punjab Apartment and Property Regulation Act, 1995 — Section 45(3)
Tribunals and Commissions09 Oct 2023Allowed
M/s Jiwan Spinners Pvt. Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0025
Code of Civil Procedure, 1908 — Section 20Consumer Protection Act, 1986 — Section 17(2)(b), 22(B)Trademark Act, 1999 — Section 134
Tribunals and Commissions09 Oct 2023Disposed Of
M/s Star Health & Allied Insurance Co. Ltd. & Anr Vs Atul Kumar & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 19, 17
Tribunals and Commissions09 Oct 2023Allowed
Oriental Insurance Co. Ltd. Vs Naresh Kumar Bansal
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions09 Oct 2023Disposed Of
Chetan Parkash Vs M/s Alm Infotech City Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0022
Tribunals and Commissions09 Oct 2023Dismissed
Lucknow Development Authority & Anr Vs Amar Jyoti Bhardwaj & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0021
Limitation Act, 1963 — Section 5
Tribunals and Commissions06 Oct 2023
Abhinandan Singh Vs United India Assurance Co. Ltd. And Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0096
Consumer Protection Act, 2019 — Section 58(1)(b)Consumer Protection (Consumer Disputes Redressal Commission) Rules, 2020 — Rule 11(6)
Tribunals and Commissions06 Oct 2023Dismissed
Dell International Services India Pvt Ltd Vs Sadasiba Mahapatra & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0062
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions06 Oct 2023Disposed Of
Himanshu Tiwari & Anr Vs Arun Kumar Gabel
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 21(b)Limitation Act, 1963 — Section 5
Tribunals and Commissions06 Oct 2023Disposed Of
Varanasi Development Authority Vs Jogendra Singh
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0015
Arbitration and Conciliation Act, 1996 — Section 23(4), 29ANegotiable Instruments Act, 1881 — Section 138Consumer Protection Act 2019 — Section 58(1)(b)