Tribunals and Commissions13 Oct 2023Allowed
K. Manivannan Vs Religare Health Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0118
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 64 of 1,397
Tribunals and Commissions13 Oct 2023Allowed
Indiabulls Housing Finance Limited Vs Dilip Goyal
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0058
Payment and Settlement Systems Act, 2007 — Section 25
Tribunals and Commissions13 Oct 2023Allowed
A.K.G. Affordable Housing Pvt. Ltd Vs Neeta Choudhary
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions13 Oct 2023Allowed
New India Assurance Co. Ltd Vs Harishbhai Nalinbhai Shah & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0055
Tribunals and Commissions13 Oct 2023Dismissed
Life Insurance Corporation Of India & Anr Vs Kailash Chand Ved
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0054
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions13 Oct 2023Dismissed
South Eastern Coalfields Limited Vs Basant Kumar Chhajed
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0053
Limitation Act, 1963 — Section 5
Tribunals and Commissions12 Oct 2023Disposed Of
Ocean Seven Buildtech Pvt. Ltd Vs Taru Sharma & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0110
Consumer Protection Act, 1986 — Section 2(r), 13(2), 21(b)
Tribunals and Commissions12 Oct 2023Disposed Of
Sunbeam Vanijya Private Limited Vs National Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0087
West Bengal Fire Services Act, 1950 — Section 8(1)
Tribunals and Commissions12 Oct 2023Dismissed
Vishwas Seeds & Anr Vs Kulwant Singh
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0060
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions12 Oct 2023Dismissed
Shriram Transport Finance Co. Ltd. Vs Sampatlal
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0059
Tribunals and Commissions12 Oct 2023Dismissed
Jyotsna Nitin Mehta Vs Jyotsna Pravin Shah & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0038
Code Of Civil Procedure, 1908 — Section 60Consumer Protection Act, 1986 — Section 2(1)(e), 2(1)(o)
Tribunals and Commissions12 Oct 2023Partly Allowed
Sidhivinayak Builders Vs Jyotsna Pravin Shah & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0037
Code Of Civil Procedure, 1908 — Section 60Consumer Protection Act, 1986 — Section 2(1)(e), 2(1)(o)
Tribunals and Commissions12 Oct 2023Dismissed
M/s Vedic Conclave Private Limited & 2 Ors Vs Bhaskarjyoti Bhowmick &13 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0036
Tribunals and Commissions12 Oct 2023Disposed Of
Managing Director, Apollo B.S.R. Hospital Vs Bishan Lal
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Oct 2023Dismissed
Dr Anuradha Vs Dr Pandit & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21(b)Evidence Act, 1872 — Section 45
Tribunals and Commissions12 Oct 2023Disposed Of
Shallu Vs Dayanand Medical College & Hospital & Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Oct 2023Dismissed
Oriental Insurance Co. Ltd Vs Sunita Goyal & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Oct 2023Disposed Of
M/s AMR Housing Development Corporation & 2 Ors Vs Sandeepani
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0140
Consumer Protection Act, 2019 — Section 58(1)(b)Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions11 Oct 2023Disposed Of
HDFC Ergo General Insurance Company Ltd Vs Ketankumar Gopalbhai Sabhadiya
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0119
Tribunals and Commissions11 Oct 2023Dismissed
M/s. Jagson International Ltd. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0091
Contract Act, 1872 — Section 14, 15, 16, 17, 18