Tribunals and Commissions25 Oct 2023Dismissed
New India Assurance Co. Ltd. Vs M/s Venus Digital Colour Lab & Studio
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 62 of 1,397
Tribunals and Commissions25 Oct 2023Allowed
Biswajit Deka Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0113
Tribunals and Commissions25 Oct 2023Dismissed
Tata AIG Life Insurance Co Ltd & Ors Vs Thonupunuri Manemma
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0109
Tribunals and Commissions25 Oct 2023
National Insurance Company Vs Kaveribai & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0108
Tribunals and Commissions23 Oct 2023Dismissed
Shankar Nagari Sahakari Bank Nanded Vs Chairman And Managing Director, Idbi Bank Ltd & Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0128
Consumer Protection Act, 1986 — Section 2(1)(o), 2(7), 2(7)(ii), 2(9), 2(42)
Tribunals and Commissions20 Oct 2023Disposed Of
M/s Intec Infonet Pvt. Ltd Vs North Eastern Region Institute Of Science And Technology (NERIST)
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions19 Oct 2023Dismissed
Ghaziabad Development Authority Vs Durga Prasad
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0163
Consumer Protection Act, 1986 — Section 21(1)(b)
Tribunals and Commissions19 Oct 2023Dismissed
M/s Indiabulls Securities Limited (Now Known As Dhani Stocks Ltd.) Vs Krishna Kumar Tiwari
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0162
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Oct 2023Dismissed
NEPA Limited Vs Sudha Palia
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0161
Tribunals and Commissions19 Oct 2023Disposed Of
Sandeep Bhushan Jain Vs City & Industrial Development Corporation Of Maharashtra Limited (Cidco Ltd) & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0137
Tribunals and Commissions19 Oct 2023Allowed
Malti Jain Vs Sepset Properties Private Limited
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0136
Tribunals and Commissions19 Oct 2023Dismissed
M/s The Oriental Insurance Company Limited Vs M/s Welcome Motors Private Limited
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0135
Tribunals and Commissions19 Oct 2023Disposed Of
Shree Jeewan Hospital Vs Rubina
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0117
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 Oct 2023Disposed Of
Dena Bank Vs Brij Datt Through Lrs. & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0116
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions19 Oct 2023
Special Officer, Mohanur S. No. 1505, Mohanur Co Operative Building Society Ltd. & Anr Vs Thangavel (Secretary) & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0112
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions19 Oct 2023Dismissed
M/s Rajendra Prasad General Store Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0103
Tribunals and Commissions19 Oct 2023Dismissed
Naresh Vs Royal Sunderam Alliance Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0102
Tribunals and Commissions19 Oct 2023Partly Allowed
Sriganesh Chandrasekaran & 38 Ors Vs M/s Unishire Homes Llp & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0097
Consumer Protection Act 1986 — Section 12(1)(c), 13(6)
Tribunals and Commissions18 Oct 2023Allowed
Monu Kumar & 34 Ors Vs M/s Metro Max Infrastructures Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0149
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions18 Oct 2023Disposed Of
Gargi Huttenes Albertus Pvt. Ltd. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0139
Consumer Protection Act, 1986 — Section 2(1)(d)