Tribunals and Commissions01 Nov 2023Dismissed
Col Retd. Vijander Bhandari Vs Regional Director,Ex-Srviceman Contributory Health
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 60 of 1,397
Tribunals and Commissions01 Nov 2023Dismissed
M/s Mohan Industries Vs Divisional Manager, Oriental Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Nov 2023Disposed Of
Suresh Babu Through Lrs. Vs Arulappan
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions01 Nov 2023Disposed Of
Dinesh Kumar Lakhanpal Vs Tata Housing Development Company Limited
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0011
Income Tax Act, 1961 — Section 200A
Tribunals and Commissions01 Nov 2023Allowed
Umesh Trivedi Vs Manager SBI Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Nov 2023Dismissed
Union Of India Vs Punjab State Power Corporation Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0005
Tribunals and Commissions01 Nov 2023Dismissed
Dakshinanchal Vidyut Vitran Nigam Ltd. Vs Ram Beti
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0004
Tribunals and Commissions31 Oct 2023Disposed Of
Anita Israni Vs M/s Jasmine Buildmart Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0165
Insolvency and Bankruptcy Code 2016 — Section 7
Tribunals and Commissions31 Oct 2023Partly Allowed
Meenakshi Gupta Vs M3M India Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0127
Code Of Criminal Procedure, 1973 — Section 340Evidence Act, 1872 — Section 114
Tribunals and Commissions31 Oct 2023Partly Allowed
Lalan Prasad Jaiswal & Anr Vs M/s Vatika Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0126
Tribunals and Commissions31 Oct 2023Partly Allowed
Major Shiv Kumar Sharma, SM Vs M/s. BPTP Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0123
Contract Act, 1872 — Section 74
Tribunals and Commissions31 Oct 2023Dismissed
Aegon Life Insurance Company Ltd Vs Murti Devi
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0122
Tribunals and Commissions31 Oct 2023Dismissed
L & T Housing Finance Ltd Vs Shailaja N.K.
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0121
Tribunals and Commissions31 Oct 2023Dismissed
Brij Kishore Gupta & Anr Vs M/s Antriksh Developers &Promoters Pvt Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0120
Tribunals and Commissions30 Oct 2023Disposed Of
Hans Sachdev Vs Ramprastha Promoters And Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0164
Tribunals and Commissions30 Oct 2023Dismissed
Guhawati Carbon Ltd Vs National Insurance Company Ltd. & Others
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0157
Tribunals and Commissions30 Oct 2023Dismissed
Green Land Fruits & Vegetables (P) Ltd Vs Cholamandalam Ms General Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0125
Tribunals and Commissions30 Oct 2023Dismissed
M/s Variety Polysters Limited Vs Oriental Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0124
Tribunals and Commissions27 Oct 2023Dismissed
Executive Engineer, Madhyanchal Vidyut Vitran Nigam Limited Vs Anuj Kumar Gautam
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0158
Consumer Protection Act, 2019 — Section 41, 58(1)(b)
Tribunals and Commissions27 Oct 2023Disposed Of
K.C. Sharma Vs Chief Administrator, Huda & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0155
Consumer Protection Act, 1986 — Section 19Haryana Urban Development Authority Act, 1977 — Section 70