Tribunals and Commissions09 Nov 2023Allowed
Bharti Axa Life Insurance Company Ltd. Vs Dhaneshwar Paswan
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 13(2)(b)(ii), 21, 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 59 of 1,397
Tribunals and Commissions08 Nov 2023Disposed Of
Liberty Videocon General Insurance Company Limited Vs Sulakshna Devi & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 19, 21(a)(ii)Motor Vehicle Act, 1988 — Section 14(2)(b), 14(2)(b)(i), 149, 149(2)(a)(ii), 150, 150(2)
Tribunals and Commissions08 Nov 2023Dismissed
Brij Mohan Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Nov 2023Disposed Of
Ageas Federal Life Insurance Co. Ltd. Vs Swaran Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0008
Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions07 Nov 2023Dismissed
United India Insurance Company Vs M/s S.R. Industries
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 64UB
Tribunals and Commissions06 Nov 2023Partly Allowed
Ravi Kumar Yadav & 7 Ors Vs Abhay Kumar, Director Elegant Infracon Private Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 12(1)(c), 13(6)(c)
Tribunals and Commissions06 Nov 2023Partly Allowed
Sanjeeda Salim Bapputty Vs Klarissa Property Developers Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions06 Nov 2023Allowed
Army Welfare Housing Organisation Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0002
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 6 Rule 17
Tribunals and Commissions06 Nov 2023Dismissed
Branch Manager, New India Assrance Company Ltd Vs Anoj Kumar Sahay
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions03 Nov 2023Disposed Of
Achla Bansal & Anr Vs M/s Emaar MGF Land Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 14(1)(d), 21, 24AContract Act, 1872 — Section 74
Tribunals and Commissions03 Nov 2023Disposed Of
Ritesh Lakhi Vs Greater Mohali Area Development Authority
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 2(d), 21(a)(i), 24APunjab Regional & Town Planning Development Act, 1995 — Section 45(3)
Tribunals and Commissions03 Nov 2023Disposed Of
Jaideep Singh Aujla & Anr Vs M/s Country Colonizers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions03 Nov 2023Allowed
Oriental Insurance Company Ltd. Vs Raj Kaura & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 2(1)(d), 21, 21(b)Contract Act, 1872 — Section 53
Tribunals and Commissions03 Nov 2023Dismissed
Oriental Insurance Co. Ltd.Vs Kalawati & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 2(1)(d), 21, 21(b)Contract Act, 1872 — Section 53
Tribunals and Commissions03 Nov 2023Disposed Of
Vimal Kumar Rai Vs Branch Manager, Lic Of India & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 45Limitation Act 1963 — Section 14
Tribunals and Commissions03 Nov 2023Dismissed
Kishan Singh Jadaun Vs Iffco Tokio General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0020
Motor Vehicles Act, 1988 — Section 39, 41, 149(2), 177, 192
Tribunals and Commissions02 Nov 2023Disposed Of
Manas Kumar Maity Vs Kalipada Das & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 21(a)
Tribunals and Commissions02 Nov 2023Allowed
Omaxe Chandigarh Extension Developers Pvt. Ltd. & Anr Vs Jugal Kishore Seth
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0003
Tribunals and Commissions01 Nov 2023Partly Allowed
TDI City Welfare Association Vs TDI Infrastructure Limited
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0017
Code Of Criminal Procedure, 1973 — Section 340Consumer Protection Act, 1986 — Section 12(1)(a), 12(1)(b), 24A
Tribunals and Commissions01 Nov 2023Partly Allowed
Jaypee Greens Vs Yogesh Kumar Garg
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0016
Contract Act, 1872 — Section 74